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Hydru K vs The District Collector
2023 Latest Caselaw 8133 Ker

Citation : 2023 Latest Caselaw 8133 Ker
Judgement Date : 31 July, 2023

Kerala High Court
Hydru K vs The District Collector on 31 July, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
   MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                    WP(C) NO. 24784 OF 2023
PETITIONER:

         HYDRU K.
         AGED 73 YEARS
         S/O.BAPPUTTY, KAIPPADATHU HOUSE,
         KATTIPPARUTHY, VALANCHERY P.O.,
         MALAPPURAM DISTRICT, PIN - 676552

         BY ADV K.P.SREEKUMAR


RESPONDENTS:

    1    THE DISTRICT COLLECTOR
         COLLECTORATE, CIVIL STATION,
         MALAPPURAM DISTRICT, PIN - 676505
    2    THE REVENUE DIVISIONAL OFFICER
         REVENUE DIVISIONAL OFFICE, TIRUR, PIN - 676101
    3    THE STATE OF KERALA,
         REPRESENTED BY ITS SECRETARY
         COMMISSIONER AND GOVERNMENT SECRETARY,
         AGRICULTURAL PRODUCTION DEPARTMENT (NCA),
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    4    AJAYAKUMAR V.P.
         SREELAKSHMI, VAIKKATHUR, VALANCHERY P.O.,
         MALAPPURAM DISTRICT, PIN - 676552


         SMT.AMMINIKUTTY K., SENIOR GOVERNMENT PLEADER


     THIS WRIT PETITION       (CIVIL) HAVING COME UP       FOR
ADMISSION ON 31.07.2023,      THE COURT ON THE SAME        DAY
DELIVERED THE FOLLOWING:
 WP(C) No.24784 of 2023

                               2


                            JUDGMENT

Dated this the 31st day of July, 2023

Counsel for the petitioner submits that the petitioner

wants to withdraw the writ petition with liberty to approach this

Court again, if situation so warrants.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N.NAGARESH JUDGE spk

 
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