Vinil Varghese vs V.P.Joy
2023 Latest Caselaw 8129 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                  &

               THE HONOURABLE MR. JUSTICE GOPINATH P.

      MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                   CON.CASE(C) NO. 249 OF 2022
  (ARISING FROM THE JUDGMENT DATED 21.01.2019 IN W.A.NO.143 OF
                              2020)

PETITIONER:

             VINIL VARGHESE
             AGED 52 YEARS
             MANAGER, S.E.S COLLEGE, SREEKANTAPURAM, KANNUR
             DISTRICT
             KANNUR, PIN - 670631


             BY ADVS.
             SRI.T.ASAFALI
             SRI.T.C.SIBI
             SMT.LALIZA.Y.


RESPONDENT:

             V.P.JOY, AGED 56 YEARS
             CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
             THIRUVANANTHAPURAM, PIN - 695001



             BY GOVERNMENT PLEADER SRI.RIYAL DEVASSY


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                   :2:
Con.Case(C).No.249 of 2022




                             JUDGMENT

Gopinath P., J.

In the light of the order issued today on R.P.No.513 of 2022 in

W.A.No.143 of 2020, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE mns

Con.Case(C).No.249 of 2022

APPENDIX OF CON.CASE(C) 249/2022

PETITIONER ANNEXURES

Annexure1 CERTIFIED COPY OF THE JUDGMENT DATED 21ST JANUARY 2018 MADE IN WP(C) NO. 2061 OF 2018 OF THIS HON'BLE COURT.

Annexure2 CERTIFIED COPY OF THE JUDGMENT DATED 1ST DAY OF FEBRUARY 2021 MADE IN WA NO. 143 OF 2020 OF THIS HON'BLE COURT