Buhari vs The Revenue Divisional Officer
2023 Latest Caselaw 8125 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                         WP(C) NO. 29169 OF 2022
PETITIONER:

            BUHARI
            AGED 40 YEARS
            S/O.DAVOOD KUNJU, BUHARI MANZIL, NETTIKUNNU, MADATHARA
            P.O., KALLAYAPURAM, KOLLAM - 691 541.
            BY ADV S.R.SREEJITH


RESPONDENTS:

     1      THE REVENUE DIVISIONAL OFFICER,
            PUNALUR, R.D.O. OFFICE, KALAYANAD, PUNALUR,
            KOLLAM - 691 331.
     2      DISTRICT POLICE CHIEF
            KOLLAM RURAL, OFFICE OF THE DCP, T.B.JUNCTION,
            KOTTARAKKARA, KOLLAM - 691 506.
     3      THE STATION HOUSE OFFICER
            CHITHARA POLICE STATION, CHITHARA, KOLLAM - 691 559.
     4      DAVOOD KUNJU
            BUHARI MANZIL, NETTIKUNNU, MADATHARA P.O.,
            KALLAYAPURAM, KOLLAM - 691 541.
            BY ADVS.
            V.PREMCHAND
            SURYA MOHAN P.
            FATHIMA SHALU S.


            SMT. VIDYA KURIAKOSE, GP



     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.29169 OF 2022


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              P.V.KUNHIKRISHNAN, J.
             ------------------------------
             W.P.(C)No.29169 of 2022
     ----------------------------------------------
       Dated this the 31st day of July, 2023


                         JUDGMENT

When this writ petition came up for

consideration, the counsel appearing for the

petitioner seeks permission to withdraw the writ

petition. Permission is granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                                    P.V.KUNHIKRISHNAN
DM                                        JUDGE