Zinbad vs Regional Passport Office Kochi
2023 Latest Caselaw 8121 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         MONDAY, THE 31ST DAY OF JULY 2023 / 9TH SRAVANA, 1945
                       WP(C) NO. 21668 OF 2023
PETITIONER/S:

            ZINBAD,
            AGED 18 YEARS
            KUNJITHOPPIL, CHERUVATTOOR P.O,KOTHAMANGALAM., PIN - 686691
            BY ADVS.
            NAVEEN THOMAS
            A.CHERIAN


RESPONDENTS:

     1      REGIONAL PASSPORT OFFICE KOCHI,
            , SHIHAB THANGAL ROAD, PANAMPILLY NAGAR, KOCHI, PIN-682036
            REPRESENTED BY REGIONAL PASSPORT OFFICER, PIN - 682036
     2      PASSPORT SEVA KENDRA,
            MOOSA VAIDYAR MEMORIAL BUILDING, ALUVA PERUMBAVOOR
            ROAD(NEAR CASINO THEATRE), PIN - 683101
     3      SUB INSPECTOR OF POLICE,
            KOTHAMAGALAM POLICE STATION, KOTHAMANGALAM, PIN - 686666




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21668 OF 2023
                              2




                          JUDGMENT

Sri. Naveen Thomas, the learned counsel for the

petitioner submits that the writ petition is not pressed.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE AL/-

WP(C) NO. 21668 OF 2023

APPENDIX OF WP(C) 21668/2023

PETITIONER EXHIBITS Exhibit P 1 THE TRUE COPY OF THE LIST OF QUALIFIED CANDIDATES OF ONLINE CET JUNE 2023 Exhibit P 2 THE TRUE COPY OF THE NOTICE REQUIRING PASSPORT Exhibit P 3 THE TRUE COPY OF THE ONLINE APPOINTMENT RECEIPT DATED 26/6/2023 ISSUED BY THE 2ND RESPONDENT.

Exhibit P 4 THE TRUE COPY OF THE FINAL REPORT DATED 30-

05-2023 SUBMITTED BY 3RD RESPONDENT. Exhibit P 5 THE TRUE COPY OF THE SAID DISABILITY CERTIFICATE DATED 5/4/2018 .