P.S.Babu Suresh vs Cochin Devaswom Board
2023 Latest Caselaw 7928 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
                IA.NO.1/2023 IN WP(C) NO. 13965 OF 2020 (U)
PETITIONERS/RESPONDENTS 2 TO 5 IN W.P.(C):

  1. ASSISTANT DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD,
     THRIPUNITHURA.
  2. SPECIAL TAHSILDAR AND EXECUTIVE MAGISTRATE, LAND CONSERVANCY- COCHIN
     DEVASWOM BOARD, THRISSUR.
  3. R.D.O., FORT KOCHI.
  4. STATE OF KERALA, REPRESENTED BY ITS REVENUE SECRETARY, GOVERNMENT OF
     KERALA, SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

RESPONDENTS/PETITIONER & 1ST RESPONDENT IN WP(C):

  1. P.S.BABU SURESH, ASHIRWARD HOUSE, PALLURUTHI NADA, KOCHI P.O. -
     682006.
  2. COCHIN DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY, DEVASWOM BOARD
     BUILDING, THRISSUR.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit stipulated in the judgment in W.P.(C) No.13965/2020 dated 08.04.2022
by a period of 4 months from 22/06/2023.

     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's judgment
dated 08.04.2022 and upon hearing the arguments of GOVERNMENT PLEADER for
Petitioners in IA/R2 to R5 in WP(C), M/S.M.GOPIKRISHNAN NAMBIAR, K.JOHN
MATHAI, JOSON MANAVALAN, KURYAN THOMAS, PAULOSE C. ABRAHAM, RAJA KANNAN &
R.CHETHAN KRISHNA, Advocates for R1 in I.A/Petitioner in WP(C) and of
SRI.K.P.SUDHEER, STANDING COUNSEL for R2 in I.A/R1 in WP(C), the court
passed the following:
                    ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
                 --------------------------------------------------------
                                W.P.(C)No.13965 of 2020
                  --------------------------------------------------------
                        Dated this the 26th day of July, 2023

                                       ORDER

Anil K. Narendran

I.A.No.1 of 2023

The learned counsel for the petitioner would submit that a

counter affidavit has already been filed on 25.07.2023.

Registry to incorporate the same, if it is in order.

The learned Senior Government Pleader and also the

learned Standing Counsel for Cochin Devaswom Board seeks time

to get instructions with specific reference to the photographs

produced along with that counter affidavit.

List on 31.07.2023. Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

MIN

26-07-2023 /True Copy/ Assistant Registrar