Kerala High Court
The Director Of General Education vs The Manager on 26 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
CM.APPL.NO.1/2023 IN WA NO. 1354 OF 2023
(AGAINST JUDGMENT DATED 23.02.2023 IN WP(C) 40849/2022 OF THIS COURT)
APPELLANTS/RESPONDENTS IN WP(C):
1. THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT., PIN -
695014.
2. THE DEPUTY DIRECTOR OF EDUCATION, SUB REGISTRAR OFFICE ROAD,
KANNUR., PIN - 670002.
3. THE DISTRICT EDUCATION OFFICER, THAVAKKARA, KANNUR., PIN - 670002.
RESPONDENTS/PETITIONERS IN WP(C):
1. THE MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR
DISTRICT - 670663, RESIDING AT MURALI NIVAS, KADAMBUR P.O., KANNUR
DISTRICT., PIN - 670663.
2. BINDU. P.K, AGED 42 YEARS, D/O. BALAGOPALAN.T.P, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
MANDHARM, PALLIPPOYIL, P.O. MOWENCHERY, KANNUR., PIN - 670613.
3. SAYONA. S, AGED 36 YEARS, D/O. SOMANATHAN. T, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SAYONA
VIHAR, PANNIYANNUR. P.O, THALASSERY, KANNUR., PIN - 670671
4. SABITHA. K.A, AGED 42 YEARS, D/O. APPUKUTTAN. K, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
NAGATH, MUYIPPOTH. P.O, MEPPAYUR VIA, KOZHIKODE., PIN - 673524
5. NIJILA P.V, AGED 37 YEARS, D/O. DAMODARAN. M.K, UPST, KADAMBUR
HIGHER SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT
MANJULALAYAM, ELAMPARA, P.O, KANNUR., PIN - 670595
6. SHAHINA K.T, AGED 38 YEARS, D/O. V.T. AHAMMED, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SHABANAS,
OPP. G.B.C, DHARMADAM.P.O, KANNUR., PIN - 670106
7. SIJI P.R, AGED 43 YEARS, D/O. C.A. PAVEENDRAN, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREEPURAM,
PUNNAD, IRITTY, KANNUR., PIN - 670703
8. SHEEBA. D, AGED 41 YEARS, D/O. DAMODARAN, C, UPST, KADAMBUR HIGHER
SECONDARY SCHOOL, KADAMBUR, KANNUR DISTRICT, RESIDING AT SREYAS,
VALATT THAZHE KUNIYIL, NIDUMBRAM, P.O.CHOKLI, KANNUR., PIN - 670663.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 111 days in filing the above appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER,for the petitioners, SMT.NISHA GEORGE, Advocate for
R1, the court passed the following:
A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
......................................................
C.M.Appl.No.1 of 2023
in
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
and
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
.................................................................
Dated this the 26th day of July, 2023
ORDER
A.K.Jayasankaran Nambiar.J
C.M.Appl.No.1 of 2023
Delay is condoned in all these writ appeals.
WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
Post these writ appeals tomorrow (27.7.2023).
In the meanwhile, taking note of the submission of the learned
Government Pleader that a contempt case is coming up for orders
before the learned single Judge, we would request the learned single
Judge to defer action in the contempt case, pending disposal of these
writ appeals.
Sd/-A.K. JAYASANKARAN NAMBIAR,
JUDGE
Sd/- MOHAMMED NIAS C.P.
JUDGE
dlk 26.7.2023
