State Of Kerala vs P.Muralidharan
2023 Latest Caselaw 7912 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Wednesday, the 26th day of July 2023 / 4th Sravana, 1945

                 CM.APPL.NO.1/2023 IN WA NO. 1358 OF 2023

  (AGAINST JUDGMENT DATED 23.02.2023 IN WP(C) 12046/2021 OF THIS COURT)

APPLICANTS/APPELLANTS/RESPONDENTS IN WP(C):

  1. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF GENERAL
     EDUCATION, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
  2. THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE DIRECTOR OF PUBLIC
     INSTRUCTIONS, JAGATHY, THYCAUD, THIRUVANANTHAPURAM DISTRICT, PIN -
     695014.
  3. THE DEPUTY DIRECTOR OF EDUCATION SUB REGISTRAR OFFICE ROAD,
     KANNUR-670002.
  4. THE DISTRICT EDUCATIONAL OFFICER THAVAKKARA, KANNUR-670 002.

RESPONDENT/RESPONDENT/PETITIONER IN WP(C):

     P.MURALIDHARAN, AGED 52 YEARS, MANAGER, KADAMBUR HIGHER SECONDARY
     SCHOOL, KADAMBUR, KANNUR DISTRICT, PIN - 670663.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 119 days in filing the Writ Appeal.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, the court passed the
following:
     A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                 ......................................................
                       C.M.Appl.No.1 of 2023
                                        in
  WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023
                                       and
  WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023

                .................................................................
                 Dated this the 26th day of July, 2023


                                         ORDER

A.K.Jayasankaran Nambiar.J

C.M.Appl.No.1 of 2023

Delay is condoned in all these writ appeals.

WA Nos.1301, 1351, 1354, 1356, 1357, 1358, 1360 & 1361 of 2023

Post these writ appeals tomorrow (27.7.2023).

In the meanwhile, taking note of the submission of the learned

Government Pleader that a contempt case is coming up for orders

before the learned single Judge, we would request the learned single

Judge to defer action in the contempt case, pending disposal of these

writ appeals.

Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk 26.7.2023