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Rosy vs Mery
2023 Latest Caselaw 7901 Ker

Citation : 2023 Latest Caselaw 7901 Ker
Judgement Date : 26 July, 2023

Kerala High Court
Rosy vs Mery on 26 July, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                       PRESENT


                    THE HONOURABLE MR.JUSTICE C.S.DIAS


                              th
          Wednesday, the 26        day of July 2023 / 4th Sravana, 1945


                          OP(C) NO. 1517 OF 2023

    EP 690/2023 IN I.A 3150/2011 IN O.S 404/1983 ON THE MUNSIFF COURT-
                              IRINJALAKKUDA

PETITIONER/ APPELLANTS/ JUDGEMENT DEBTORS NO 2 TO 5/ ADDITIONAL RESPONDENTS NO
5,6,8 AND 9:

  1. ROSY, AGED 48 YEARS, D/O PAYYAPILLY KUNJUVAREETH, KIZHAKKUMURI
     ,THIRUMUDIKKUNNU P.O CHALAKUDY TALUK. THRISSUR DISTRICT-, PIN - 680
     308.
  2. MERY, AGED 44 YEARS, D/O PAYYAPILLY KUNJUVAREETH, KIZHAKKUMURI
     ,THIRUMUDIKKUNNU P.O CHALAKUDY TALUK. THRISSUR DISTRICT-, PIN - 680
     308.
  3. ELSY, AGED 38 YEARS D/O PAYYAPILLY KUNJUVAREETH, KIZHAKKUMURI
     ,THIRUMUDIKKUNNU P.O CHALAKUDY TALUK. THRISSUR DISTRICT-, PIN - 680
     308.
  4. LISSY, AGED 41 YEARS D/O PAYYAPILLY KUNJUVAREETH, KIZHAKKUMURI,
     THIRUMUDIKKUNNU P.O CHALAKUDY TALUK. THRISSUR DISTRICT-, PIN - 680
     308.

RESPONDENTS/ RESPONDENTS 1 TO 2 AND 4 TO 18/ DECREE HOLDERS AND JUDGMENT
DEBTOR NO. 1/ PETITIONERS 2, 3 AND 5 TO 13 AND ADDITIONAL PETITIONERS 14 TO 18
AND ADDITIONAL 3RD RESPONDENT:

  1. MERY, AGED 58 YEARS, W/O PULLAN ANTHONY AND D/O PAYYAPILLY
     DEVASSY, PALAPILLY DESOM, MELOOR VILLAGE. MUKUNDAPURAM TALUK,
     THRISSUR DISTRICT-, PIN - 680 304.
  2. JOSE, AGED 56 YEARS, S/O PAYYAPILLY DEVASSY, KUTTICHIRA VILLAGE,
     CHAIPANKUZHI DESOM MUKUNDAPURAM TALUK THRISSUR DISTRICT- , PIN - 680
     724.
  3. JOHNY, AGED 48 YEARS, S/O PAYYAPILLY DEVASSY, POOTHANKUTTY
     DESOM, MUKKARNNUR VILLAGE. ALUVA TALUK, ERNAKULAM DISTRICT, PIN -
     683 576.
  4. ALPHONSA, AGED 50 YEARS, D/O PAYYAPILY DEVASSY, MUKKANNUR VILLAGE.
     POKKUNNU DESOM, ALUVA TALUK. ERNAKULAM DISTRICT , PIN - 683 576.
  5. PHILOMINA, AGED 46 YEARS, D/O PAYYAPILLY DEVASSY, KUTTICHIRA
     VILLAGE, CHAIPANKUZHI DESOM MUKUNDAPURAM TALUK THRISSUR DISTRICT,
     PIN - 680 724.
  6. DEVASSY, AGED 87 YEARS, S/O PANADAN OUSEPH, PALISSERY
     DESOM, KARUKUTTY VILLAGE, ALUVA TALUK, ERNAKULAM DISTRICT- , PIN -
     683 576.
  7. ANTHONY, AGED 55 YEARS, S/O PANADAN DEVASSY, PALISSERY
      DESOM, KARUKUTTY VILLAGE ALUVA TALUK ERNAKULAM DISTRICT-, PIN - 683
     576.
  8. POULOSE, AGED 47 YEARS, S/O PANADAN DEVASSY, PALISSERY
     DESOM, KARUKUTTY VILLAGE ALUVA TALUK ERNAKULAM DISTRICT-, PIN - 683
     576.
  9. ALPHONSA, AGED 45 YEARS, S/O PANADAN DEVASSY, PALISSERY
     DESOM, KARUKUTTY VILLAGE, ALUVA TALUK, ERNAKULAM DISTRICT-, PIN -
     683 576.
 10. SAVIOUR, AGED 45 YEARS, S/O PANADAN DEVASSY, PALISSERY
     DESOM, KARUKUTTY VILLAGE, ALUVA TALUK, ERNAKULAM DISTRICT-, PIN -
     683 576.
 11. MERY, AGED 46 YEARS, D/O PANADAN DEVASSY, MUKKANNUR VILLAGE, PILLY
     DESOM, ALUVA TALUK, ERNAKULAM DISTRICT-, PIN - 683 576.
 12. OUSEPH, AGED 75 YEARS, S/O PADATHAN VEETIL VAREETH, KORATTY
     VILLAGE, THIRUMUDIKUNNU DESOM, MUKUNDAPURAM TALUK THRISSUR DISTRICT,
     PIN - 680 308.
 13. VARGHESE, AGED 50 YEARS, S/O PADATHAN VEETTIL OUSEPH, KORATTY
     VILAGE, THIRUMUDIKUNNU DESOM, MUKUNDAPURAM TALUK, THRISSUR DISTRICT-
     , PIN - 680 308.
 14. SAJU, AGED 49 YEARS, S/O PADATHAN VEETTIL OUSEPH, KORATTY
     VILAGE, THIRUMUDIKUNNU DESOM, MUKUNDAPURAM TALUK THRISSUR DISTRICT-,
     PIN - 680 308,
 15. JOHNSON, AGED 46 YEARS, S/O PADATHAN VEETTIL OUSEPH, KORATTY
     VILAGE, THIRUMUDIKUNNU DESOM, MUKUNDAPURAM TALUK THRISSUR DISTRICT,
     PIN - 680 308.
 16. GRACY, AGED 44 YEARS, S/O PADATHAN VEETTIL OUSEPH, KORATTY
     VILAGE, THIRUMUDIKUNNU DESOM, MUKUNDAPURAM TALUK THRISSUR DISTRICT-,
     PIN - 680 308.
 17. PRIYA THANKACHAN, AGED 42 YEARS, W/O VITHAYATHIL THANKACHAN,
     KIZHAKUMURI VILLAGE, KORATTY DESOM, MUKUNDAPURAM TALUK THRISSUR
     DISTRICT, PIN - 680 308.


     OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP No. 690 of 2023 in IA No. 3150 of 2011 in
O.S No. 404/1983 on the files of the Munsiff Court, Irinjalakkuda pending
disposal of the above original petition (Civil).


     This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S K.M.MUHAMMED HUSSAIN & MANUMON A, Advocates for the petitioners, the
court passed the following:


                                                                     [pto]
                                  C.S.DIAS,J.
             ====================
                 O.P.(C).No.1517 of 2023
             ------------------------------------ ---------
                      Dated this the 26th day of July, 2023

                                    ORDER

Issue notice before admission by speed post to the

respondents. The petitioners are also simultaneously

permitted to serve copy of the original petition on the

learned counsel appearing for the respondents before

the court below and file a memo to the effect.

The Registry is directed to call for a report from the

Court of the Additional District Judge, Irinjalakuda, to

ascertain the status and reasonable time period required

to dispose of I.A.No.1/2022 in A.S. No.118/2022. The

Court of the Munsiff, Irinjalakuda, is directed to defer

further proceedings in E.P.No.690/2023 in

I.A.No.3150/2011 in O.S.No.404/1983 till 03.08.2023.

Post on 03.08.2023.

Sd/-

C.S.DIAS,JUDGE

DST/26.07.23

26-07-2023 /True Copy/ Assistant Registrar

 
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