Somasekharan Pillai A.T vs The Secretary
2023 Latest Caselaw 7872 Ker

WP(C) NO. 24377 OF 2023            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945
                          WP(C) NO. 24377 OF 2023
PETITIONER/S:

      1        SOMASEKHARAN PILLAI A.T
               AGED 67 YEARS
               S/O THAMPAPILLAI, AIKKARAPARAMBIL HOUSE, MANAKKAD
               P.O THODUPUZHA, IDUKKI DISTRICT, PIN - 685608

      2        M.K SAJEENDRAN
               AGED 62 YEARS
               , S/O KUMARAN, MATTATHIL HOUSE,RIVERVIEW ROAD,
               THODUPUZHA P.O, IDUKKI DISTRICT, PIN - 685584

      3        S.S SREENIVASAN
               AGED 68 YEARS
               , S/O SANKARAN NAIR, SREEDHARIMANDIRAM, RIVERVIEW
               ROAD, THODUPUZHA P.O, IDUKKI DISTRICT,, PIN - 685584

      4        VARGHESE UTHUPPU
               AGED 62 YEARS
               . S/O UTHUPP, ULLICKAL HOUSE, THACHETTUNAGAR,
               MANAKKAD P.O, THODUPUZHA, IDUKKI DISTRICT, PIN -
               685608

      5        MAJO V KURIAKOSE
               AGED 63 YEARS
               S/O KURIAKOSE. V.J VICHATT HOUSE, RIVERVIEW ROAD,
               THODUPUZHA P.O, IDUKKI DISTRICT, PIN - 685584

      6        MATHEW THOMAS
               AGED 80 YEARS
               , S/O THOMAS, ELENJICKAL HOUSE, THACHETTUNAGAR,
               MANAKKAD P.O, THODUPUZHA, IDUKKI DISTRICT, PIN -
               685608

      7        P.A HARIKUMAR
 WP(C) NO. 24377 OF 2023           2


               AGED 58 YEARS
               S/O AYYAPPAN NAIR E.A, PARACKAL HOUSE, MANAKKAD P.O,
               THODUPUZHA, IDUKKI DISTRICT, PIN - 685608

      8        JOSE MATHEW,
               AGED 84 YEARS
               , S/O THOMAS, THAYYIL HOUSE, THACHETTUNAGAR,
               MANAKKAD P.O, THODUPUZHA, IDUKKI DISTRICT, PIN -
               685608

               BY ADV IRFAN BASHEER


RESPONDENT/S:
    1     THE SECRETARY
          PUBLIC WORKS DEPARTMENT, SECRETARIAT, MAIN BLOCK,
          FIRST FLOOR, ROOM NO 377, THIRUVANANTHAPURAM
          DISTRICT, PIN - 695001

      2        THE CHIEF ENGINEER (ROADS),
               PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE COMPLEX,
               MUSEUM P.O, THIRUVANANTHAPURAM DISTRICT,, PIN -
               695033

      3        THE SUPERINTENDING ENGINEER,
               PUBLIC WORKS DEPARTMENT ROADS AND BUILDINGS, CENTRAL
               CIRCLE, NEAR POLICE STATION, ALUVA P.O, ERNAKULAM
               DISTRICT, PIN - 683101

      4        THE EXECUTIVE ENGINEER (ROADS),
               OFFICE OF THE PUBLIC WORKS DEPARTMENT, PAINAVU P.O,
               IDUKKI DISTRICT, PIN - 685584

      5        THAHASILDAR (LAND ACQUISITION),
               THODUPUZHA, IDUKKY DISTIRCT., PIN - 685584


OTHER PRESENT:
          SMT. VIDYA KURIAKOSE, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 26.07.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 24377 OF 2023             3




                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
                     W.P.(C.) No. 24377 of 2023
                     --------------------------------------
                 Dated this the 26th day of July, 2023


                               JUDGMENT

The learned counsel for the petitioners want to withdraw

this writ petition with liberty to file a fresh one with

appropriate prayers.

Therefore, this writ petition is dismissed as withdrawn

with liberty to file it again, if they are advised so.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS