Nafsal Afsal vs The Secretary, Regional ...
2023 Latest Caselaw 7864 Ker

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
    THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945
                WP(C) NO. 23662 OF 2023
PETITIONER/S:

         NAFSAL AFSAL
         AGED 48 YEARS
         S/O. MOHAMMED KOYA, POTTAMMAL HOUSE, CHEEKODE
         P.O., MALAPPURAM DISTRICT, PIN - 673645
         BY ADV SAJU J.VALLYARA


RESPONDENT/S:

         THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
         MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
         MALAPPURAM DISTRICT, PIN - 676505

         BY G.P. SRI. SREEJITH

    THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 26.07.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.23662/2023
                                   2




                  MURALI PURUSHOTHAMAN, J.
             ---------------------------------------------
                    W.P.(C) No.23662 of 2023
           -------------------------------------------------
                Dated this the 26th day of July, 2023


                             JUDGMENT

The petitioner is the registered owner of two stage

carriages bearing Registration Nos.KL-10-AT-997 and KL-08-

BJ-1106 operating service on the route Cherukulamthodu-

Kozhikode and Nilambur-Kozhikode respectively. The

petitioner has submitted Ext.P3 request for revision of own

timings by inter change between two services. The petitioner

seeks for early consideration of Ext.P3.

2. Heard the learned counsel for the petitioner and the

learned Government Pleader.

3. There will be a direction to the respondent to

consider Ext.P3 request for revision of own timings by

interchange between two services, as expeditiously as

possible, at any rate, within a period of two months from the W.P.(C) No.23662/2023

date of receipt of a copy of this judgment, if the same is

received by the respondent.

The writ petition is disposed of as above.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

al/-

W.P.(C) No.23662/2023

APPENDIX OF WP(C) 23662/2023

PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL1010/614/2005 ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF VEHICLE KL-10-AT-997 DATED 23.12.2019 Exhibit P2 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL1010/1152/2002 ISSUED BY THE RESPONDENT TO THE PETITIONER IN RESPECT OF VEHICLE KL-08-BJ-1106 DATED 10.11.2022 Exhibit P3 TRUE PHOTOCOPY OF THE REQUEST DATED 22.06.2023 SUBMITTED BY THE PETITIONER IN RESPECT OF HIS VEHICLES KL-10-AT-997 AND KL-08-BJ-1106 BEFORE THE RESPONDENT