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Sreejith. B vs Union Of India
2023 Latest Caselaw 7848 Ker

Citation : 2023 Latest Caselaw 7848 Ker
Judgement Date : 26 July, 2023

Kerala High Court
Sreejith. B vs Union Of India on 26 July, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 26TH DAY OF JULY 2023 / 4TH SRAVANA, 1945
                      WP(C) NO. 20505 OF 2023
PETITIONER:

             SREEJITH. B
             AGED 23 YEARS
             S/O. P.R BABU, THADATHIL, CHAMBAKKARA P.O,
             KARUKACHAL, KOTTAYAM, KERALA,PIN - 686540
             PHONE:8113822046.
             BY ADVS.
             JINSON OUSEPH
             S.VIJAYAN
             V.PRINCE DEV
             C.RAJESWARA KUMAR
             CHITRA VIJAYAN
             BASIL MECHERY
             NIMISHA GEORGE
             AMALENDU N.S.


RESPONDENTS:

      1      UNION OF INDIA,
             REPRESENTED BY THE SECRETARY TO GOVERNMENT,
             MINISTRY OF HOME AFFAIRS, NEW DELHI, PIN - 110012
      2      THE CHAIRMAN, STAFF SELECTION COMMISSION
             BLOCK NO. 12, CGO COMPLEX, LODHI ROAD, NEW DELHI,
             PIN - 110003
      3      THE REGIONAL DIRECTOR,
             KARNATAKA - KERALA REGION (KKR), STAFF SELECTION
             COMMISSION, 1ST FLOOR, E WING, KENDRIYA SADAN,
             KORAMANGALA, BANGALOORE, KARNATAKA, PIN - 560034
             BY ADV N.S.DAYA SINDHU SHREE HARI


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   26.07.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 20505 OF 2023
                              2

                         JUDGMENT

The learned counsel for the petitioner submitted that the

relief sought for in this Writ Petition has already been acceded to

by the respondent, pending this lis, and that no further orders

are being pressed.

In the afore circumstances, this Writ Petition is closed as

having been not pressed.

Sd/-DEVAN RAMACHANDRAN JUDGE lsn WP(C) NO. 20505 OF 2023

APPENDIX OF WP(C) 20505/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SSLC CERTIFICATE OF THE PETITIONER BEARING REGISTER NO: 545491, ISSUED BY THE GENERAL EDUCATION DEPARTMENT, UNDER GOVERNMENT OF KERALA WHICH SHOWS THE PETITIONER IS BELONGS TO OBC.

Exhibit P2 TRUE COPY OF THE NOTIFICATION/NOTICE ISSUED BY THE 2ND RESPONDENT THROUGH THEIR WEBSITE ON 10.08.2022. Exhibit P3 TRUE COPY OF THE ADMISSION CERTIFICATE ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WITH ROLL NO 9205004017. Exhibit P4 TRUE COPY OF THE ADMISSION CERTIFICATE ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER FOR PST/PET CONDUCTED ON 02/02/2023.

Exhibit P4(a) TRUE COPY OF THE PET/PST RESULT ISSUED BY THE 3RD RESPONDENT ON 02/02/2023. Exhibit P5 TRUE COPY OF THE CALL LETTER FOR DOCUMENT VERIFICATION (DV) AND MEDICAL EXAMINATION (DME/RME) ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 TRUE COPY OF THE OBC (NON-CREAMY LAYER CERTIFICATE) DATED 03/10/2022 ISSUED BY THE TAHASILDAR, CHANGANACHERRY TALUK. Exhibit P7 TRUE COPY OF THE NOTICE DATED 14/06/2023 ISSUED BY OFFICER CONCERNED UNDER THE 3RD RESPONDENT SHOWING THE REASON FOR THE NON-ACCEPTANCE OF OBC (NON-CREAMY LAYER) CERTIFICATE.

Exhibit P8 TRUE COPY OF THE OBC NON CREAMY LAYER CERTIFICATE DATED 16/06/2023 ISSUED BY THE TAHASILDAR, CHANGANACHERRY TALUK. Exhibit P9 TRUE COPY OF THE REJECTION SLIP DATED 19/06/2023 ALONG WITH ITS APPENDIX ISSUED BY THE OFFICER CONCERNED UNDER THE 3RD RESPONDENT REJECTING THE CANDIDATURE OF THE PETITIONER. Exhibit P10 TRUE COPY OF THE JUDGMENT IN UNION OF INDIA AND OTHERS V. ABDUL RASHEED [2016 (5) KHC 129] OF THIS HON'BLE COURT. WP(C) NO. 20505 OF 2023

Exhibit P11 TRUE COPY OF THE 'NOTICE' DATED 17/08/2017 ISSUED BY THE GOVERNMENT OF INDIA IN CONSULTATION WITH THE 2ND RESPONDENT.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN

 
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