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R. Sivankutty vs The State Of Kerala
2023 Latest Caselaw 7835 Ker

Citation : 2023 Latest Caselaw 7835 Ker
Judgement Date : 26 July, 2023

Kerala High Court
R. Sivankutty vs The State Of Kerala on 26 July, 2023
WP(C) No.19506/2023                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Wednesday, the 26th day of July 2023 / 4th Sravana, 1945
                            WP(C) NO. 19506 OF 2023(K)
   PETITIONERS:

      1. R. SIVANKUTTY, AGED 60 YEARS, S/O. P. RAGHAVAN, TC 13/313 B, KOLLUR
         PANAYIL RAGHAVA SADANAM, KUNNUKUZHY, VANCHIYOOR P.O.,
         THIRUVANANTHAPURAM DIST., PIN - 695035
      2. KANAKAM L., AGED 67 YEARS, D/O. KESAVA PANIKAR, TC 31/1799, IRUPPARA
         MUDUMBIL VEEDU, DEVI NAGAR, VAYYAMOOLA, VALLAKKADAVU P.O.,
         THIRUVANANTHAPURAM DIST., PIN - 695008
      3. G. VIJAYAN, AGED 66 YEARS, S/O. S. GOPALAN, ANANDA MANDIRAM,
         PARASUVAIKKAL P.O., PARASSALA THIRUVANANTHAPURAM DIST., PIN - 695508
      4. JAYASREE G, AGED 61 YEARS, D/O. KRISHNA PILLAI, ANEESH BHAWAN,
         PADINJARE MELENCHERIVE, ERUTHAVOOR, MULAMOODE, BALARAMAPURAM P.O.,
         THIRUVANANTHAPURAM DIST., PIN - 695501
      5. FRANCO A.F., AGED 63 YEARS, S/O. FRANCIS AKKARA, AKKARA HOUSE,
         PERUVAMKULANGARA, OLLUR P.O., TRIKKUR, THRISSUR DIST., PIN - 680306
      6. SREELATHA R., AGED 63 YEARS, D/O. KUNJUPILLA N.,
         KRISHNANJALI,,MAYYANAD P.O., KOLLAM DIST., PIN - 691303
      7. SHEELDA S., AGED 60 YEARS, D/O. SANNY N., RATHNA COTTAGE VAZHAYILA,
         CHRIST NAGAR, KARAKULAM P.O., THIRUVANANTHAPURAM DIST., PIN - 695564
      8. P.VENUGOPALAN NAIR, AGED 63 YEARS, S/O.PARAMESWARAN PILLAI,
         SANTHINILAYAM, KUDAVILAKAM, CHAIKKATTUKONAM P.O, THIRUVANANTHAPURAM
         DIST., PIN - 695122
      9. NABEESATH BEEVI. A, AGED 63 YEARS, D/O. ABDUL KHADER KUNJU,
         AMABALATHARA PUTHEN VEEDU, MYALAKKAD P.O, ADICHANALLOOOR,
         THAZHUTHALA, KOLLAM DISTRICT, PIN - 691571

   RESPONDENTS:

      1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIATE,
         THIRUVANANTHAPURAM, PIN - 695001
      2. THE KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING(C-APT),
         VATTIYOORKAVU, THIRUVANANTHPURAM- REPRESENTED BY ITS MANAGING
         DIRECTOR., PIN - 695013
      3. THE MANAGING DIRECTOR, THE KERALA STATE CENTRE FOR ADVANCED PRINTING
         & TRAINING, VATTIYOORKAVU, THIRUVANANTHPURAM, PIN - 695013


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents 2 and 3 to pay the pay revision arrears
   and DA arrears as per the 9th pay revision admittedly due to the
   petitioners and as paid to similarly situated retired employees as evident
   from Exhibit P7 to 11, pending disposal of the Writ Petition (Civil).
 WP(C) No.19506/2023                       2/3




        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI. E.S.ASHRAF Advocate for the petitioners, SMT. LATHA ANAND, STANDING
   COUNSEL, for the respondents, the court passed the following:

                                      ORDER

List this matter along with WP(C)Nos. 10606/2022, 16168/2021, 48793/2022, 28575/2022, 5360/2023 on 25.08.2023.

I make it clear that admitted arrears of pay revision and Dearness Allowance shall be paid to the petitioner by next posting date.




                                                Sd/- DEVAN RAMACHANDRAN JUDGE




26-07-2023                  /True Copy/                               Assistant Registrar
 WP(C) No.19506/2023                 3/3

                       APPENDIX OF WP(C) 19506/2023
Exhibit P7            A TRUE COPY OF THE JUDGMENT W.P.(C) NO. 8076 OF 2015
                      DATED 30.03.2015
Exhibit P8            A TRUE COPY OF THE INTERIM ORDER DATED 11.10.2021 IN
                      W.P.(C) NO.16168/2022
Exhibit P9            TRUE COPY OF THE PROCEEDINGS NO. C-APT/3687/LGL/2021

DATED 11.11.2021 PAYING THE PAY REVISION ARREARS OF THE 9TH PAY REVISION AND DA ARREARS TO SRI. GOPAKUMAR K.B, THE 2ND PETITIONER IN W.P.(C) NO.16168/2022 Exhibit P10 TRUE COPY OF THE COMMON INTERIM ORDER DATED 21.11.2022 IN W.P.(C) NO. 10606 OF 2022 & W.P.(C) NO. 16168 OF

Exhibit P11 A TRUE COPY OF THE INTERIM ORDER DATED 13.03.2023 IN W.P.(C) NO. 5360 /2023

 
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