The State Of Kerala vs Kerala State Co-Operative ...
2023 Latest Caselaw 7756 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
       THE HONOURABLE THE ACTING CHIEF JUSTICE MR. ALEXANDER THOMAS
                                    &
                THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Thursday, the 20th day of July 2023 / 29th Ashadha, 1945
                             WA NO. 1063 OF 2023
 AGAINST THE JUDGEMENT DATED 11.01.2023 IN WP(C) 26265/2019 OF THIS COURT.
APPELLANTS/RESPONDENT NOS. 1,2 AND 5 IN WPC:

  1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO CO-OPERATIVE
     DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
  2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM, PIN -
     695001
  3. THE ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES/OFFICER ON
     SPECIAL DUTY TO KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
     DEVELOPMENT BANK LTD.NO.56, HEAD OFFICE, STATUE,THIRUVANANTHAPURAM,
     PIN - 695001.

BY GOVERNMENT PLEADER

RESPONDENTS/PETITIONERS AND RESPONDENTS 3, 4 & ADDL. RESPONDENT NO.6 IN
W.P(C):

  1. KERALA STATE CO-OPERATIVE AGRICULTURAL RURAL DEVELOPMENT BANK
     EMPLOYEES UNION (BEFI), REGISTERED N0.327/7-THIRUVANANTHAPURAM,
     REPRESENTED BY ITS GENERAL SECRETARY, SRI.S.REMASAN, DEPUTY MANAGER,
     KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK,
     STATUE, THIRUVANANTHAPURAM, PIN - 695001
  2. S.SHEEJA, ASSISTANT MANAGER,KERALA STATE CO-OPERATIVE AGRICULTURAL
     AND RURAL DEVELOPMENT BANK,STATUE, THIRUVANANTHAPURAM, PIN - 695001
  3. J.GOPI, DRIVER(RETIRED),RESIDING AT DHARSANA, ATTINGAL
     ROAD,VENJARAMOOD.P.O, THIRUVANANTHAPURAM, PIN - 695607
  4. THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT
     BANK, REPRESENTED BY ITS MANAGING DIRECTOR,
     STATUE,THIRUVANANTHAPURAM, PIN - 695001
  5. THE BOARD OF DIRECTORS, THE KERALA STATE CO-OPERATIVE AGRICULTURAL
     AND RURAL DEVELOPMENT BANK, STATUE, THIRUVANANTHAPURAM, PIN - 695001
  6. THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT
     BANK TECHNICAL STAFF ASSOCIATION, HEAD OFFICE, STATUE
     JUNCTION,THIRUVANANTHAPURAM - 695 001, REPRESENTED BY ITS SECRETARY,
     ANILKUMAR M.A., AGRICULTURAL OFFICER, THE KERALA STATE CO-OPERATIVE
     AGRICULTURAL AND RURAL DEVELOPMENT BANK , STATUE,
     THIRUVANANTHAPURAM-695 001. ADDL.R6 IS IMPLEADED AS PER ORDER DATED
     27-11-2019 IN IA 1/2019.,

BY ADVOCATES M/S.N.NANDAKUMARA MENON (SENIOR) ALONG WITH P.K.MANOJKUMAR,
SMITHA S.PILLAI, P.K.MANOJ KUMAR (VATAKARA), ALICE THOMAS FOR R1 TO R3

BY ADVOCATES M/S. K. JAJU BABU ( SENIOR) ALONG WITH   M.U.VIJAYALAKSHMI
M.U & BRIJESH MOHAN FOR R6
      Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementaion of Judgment dated 11.01.2023 in
W.P(C).No.26265/2019, pending disposal of the Writ Appeal.
     This Writ Appeal again coming on for orders on 20/07/2023 upon
perusing the appeal memorandum and this Court's order dated 07/06/2023,
the court on the same day passed the following:
       ALEXANDER THOMAS, Acg.C.J. & C. JAYACHANDRAN, J.
                         ==================
                                WA 1005/ 2023
                                WA 1063/ 2023
                                WA 1120/ 2023
(Arising out of the Judgment dated 11.01.2023 in WP(C) Nos. 35162/2023, 26265/2019,
                                     351621/2019)
                         ==================
                   Dated this the 20th day of July, 2023
                                   ORDER

Sri.K.P.Harish, learned Senior Government Pleader seeks time

by ten days to file affidavit in these matters. List the case for orders.

List on 24.07.2023.

Handover to both sides. sd/-

ALEXANDER THOMAS, ACTING CHIEF JUSTICE

sd/-

C. JAYACHANDRAN, JUDGE

Nsd