Leelamma Thomas vs Susamma Abraham
2023 Latest Caselaw 7755 Ker

RSA No.367/2023                          1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
             Thursday, the 20th day of July 2023 / 29th Ashadha, 1945
                       IA.NO.1/2023 IN RSA NO. 367 OF 2023
                      OS 292/1998 OF MUNSIFF COURT, PUNALUR
                        AS 21/2020 OF SUB COURT PUNALUR.
   PETITIONERS/APPELLANTS:

      1. LEELAMMA THOMAS, AGED 74 YEARS, W/O. THOMAS, PUTHENPARAMBIL HOUSE,
         BHARATHEEPURAM P.O., VIA EROOR , PIN - 691312
      2. JOHNSON THOMAS P., AGED 48 YEARS, PUTHENPARAMBIL HOUSE,
         BHARATHEEPURAM P.O., VIA EROOR , PIN - 691312
      3. WILSON THOMAS P., AGED 45 YEARS, PUTHENPARAMBIL HOUSE,
         BHARATHEEPURAM P.O., VIA EROOR , PIN - 691312

   RESPONDENTS/RESPONDENTS:

      1. SUSAMMA ABRAHAM, AGED 65 YEARS W/O. ABRAHAM JOHN, PUTHENPARAMBIL
         VEEDU, EZHAMKULAM KARA, THINGALKARIKKOM VILLAGE, KOLLAM DISTRICT,
         REPRESENTED THROUGH HER POWER OF ATTORNEY HOLDER SUNNY K.O.,AGED 61
         YEARS,S/O. ONNONNY, KINARUVILAYIL VEEDU, BHARATHIPURAM P.O., EROOR,
         PUNALUR TALUK., PIN - 691312
      2. ANSON JOHN AHRAHAM, AGED 37 YEARS, S/O. ABRAHAM JOHN,
         PUTHENPARAMBIL VEEDU, EZHAMKULAM KARA, THINGALKARIKKOM VILLAGE,
         KOLLAM DISTRICT. REPRESENTED THROUGH HIS POWER OF ATTORNEY HOLDER
         SUNNY K.O.,AGED 61 YEARS,S/O. ONNONNY, KINARUVILAYIL VEEDU,
         BHARATHIPURAM P.O., EROOR, PUNALUR TALUK. , PIN - 691312
      3. ANUROOP JOHN ABRAHAM, AGED ABOUT 34 YEARS, S/O. ABRAHAM JOHN,
         PUTHENPARAMBIL VEEDU, EZHAMKULAM KARA, THINGALKARIKKOM VILLAGE,
         KOLLAM DISTRICT. REPRESENTED THROUGH HIS POWER OF ATTORNEY HOLDER
         SUNNY K.O.,AGED 61 YEARS,S/O. ONNONNY, KINARUVILAYIL VEEDU,
         BHARATHIPURAM P.O., EROOR, PUNALUR TALUK, PIN - 691312

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order
   staying the implementations and operations of judgment and decree in
   AS.21/2020 of the Sub Court, Punalur dated 24.01.2023 in OS.No.292/1998 of
   the Munsiff Court, Punalur dated 13.02.2020 in the best interest of
   justice.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.P.HARIDAS, BIJU HARIHARAN, SHIJIMOL M.MATHEW, P.C.SHIJIN, RISHIKESH
   HARIDAS, RAJASREE T.R., Advocates for the petitioners, the court passed
   the following:
 RSA No.367/2023                             2/2

                                       ORDER

There will be an interim stay as prayed for, for a period of one month.

Sd/- T.R.RAVI, JUDGE

20-07-2023 /True Copy/ Assistant Registrar