Uma Devi vs Kerala Water Authority
2023 Latest Caselaw 7731 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                        WP(C) NO. 18694 OF 2023
PETITIONER:

            UMA DEVI
            AGED 67 YEARS
            W/O HARIHARAN, DOOR NO.49/489B (NEW NO. 34/1625A),
            'SIVAKRIPA', PUTHUKALAVATTOM JUNCTION,
            ELAMAKKARA P.O., KOCHI, PIN - 682026
            BY ADVS.
            BIJOY SAM GEORGE
            P.K.RAMKUMAR


RESPONDENTS:

    1       KERALA WATER AUTHORITY
            WATERWORKS SUB DIVISION, KALOOR, KOCHI - 682017
            REPRESETED BY ITS ASSISTANT EXECUTIVE ENGINEER,
            PIN - 682017
    2       CORPORATION OF KOCHI
            BOAT JETTY, ERNAKULAM DISTRICT
            REPRESENTED BY ITS SECRETARY, PIN - 682011
            BY ADV GEORGIE JOHNY SC



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.18694   OF 2023


                                2


                P.V.KUNHIKRISHNAN, J.
                 ------------------------------
               W.P.(C)No.18694 of 2023
         ----------------------------------------------
        Dated this the 14th day of July, 2023



                           JUDGMENT

When this writ petition came up for

consideration, it is submitted by the counsel for the

petitioner and the learned Standing Counsel for the

Water Authority that the grievance of the petitioner is

redressed.

Therefore, this writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN nvj JUDGE WP(C) NO.18694 OF 2023

APPENDIX OF WP(C) 18694/2023

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DOMESTIC BILL DATED 05.05.2023 ISSUED IN THE NAME OF THE PETITIONER

RESPONDENTS EXHIBITS :NIL

//TRUE COPY// PA TO JUDGE