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Pathummabi vs Sbi General Insurance Co.Ltd
2023 Latest Caselaw 7723 Ker

Citation : 2023 Latest Caselaw 7723 Ker
Judgement Date : 14 July, 2023

Kerala High Court
Pathummabi vs Sbi General Insurance Co.Ltd on 14 July, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                        WP(C) NO. 22900 OF 2023
PETITIONER:

            PATHUMMABI
            AGED 55 YEARS
            W/O MOHAMMED JALEEL VAZHAPILLY HOUSE, NEAR PASSPORT
            OFFICE PERUMBAVOOR ROAD ALUVA-, PIN - 683101

            BY ADVS.
            AASHIQUE AKTHAR HAJJIGOTHI
            AMINA AKTHAR



RESPONDENTS:

    1       SBI GENERAL INSURANCE CO.LTD
            THROUGH ITS AUTHORIZED OFFICER,2ND FLOOR, MADATHIKUNNEL
            COMPLEX KATHRIKADAVU JUNCTION, COCHIN,ERNAKULAM-, PIN -
            682017

    2       THE INSURANCE OMBUDSMAN,
            2ND FLOOR PULINAT BLDG, OPP TO COCHIN SHIPYARD MG ROAD
            ERNAKULAM KOCHI -682015, PIN - 682015


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.22900 of 2023


                               2

                P.V.KUNHIKRISHNAN
            ---------------------
               W.P (C) No.22900 of 2023
         ---------------------------
           Dated this the 14th day of July, 2023

                           JUDGMENT

The learned counsel for the petitioner submitted that

there is some mistake in the exhibits arranged. If that is the

case, the petitioner can withdraw this writ petition and file a

fresh writ petition. Therefore, this writ petition is dismissed

as withdrawn with liberty to file a fresh one.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

bng

 
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