State Of Kerala vs Safeera M. P
2023 Latest Caselaw 7692 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 14th day of July 2023 / 23rd Ashadha, 1945
                  CM.APPL.NO.1/2023 IN WA NO. 1239 OF 2023

 (AGAINST THE JUDGMENT DATED 03.04.2023 IN WP(C) 11759/2023 OF THIS COURT)

APPLICANTS/APPELLANTS/RESPONDENTS 1 to 3 in W.P(C):

  1. STATE OF KERALA, REP.BY THE SECRETARY TO GOVERNMENT, GENERAL
     EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
     PIN - 695001.
  2. DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DDE, KANNUR, PIN -
     670002
  3. ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE AEO, THALIPARAMBA,
     NORTH KANNUR DISTRICT, PIN - 670141.

RESPONDENTS/RESPONDENTS/PETITIONERS & 4TH RESPONDENT IN W.P(C):

  1. SAFEERA M. P, AGED 27 YEARS, D/O HANEEFA K,AGED 27 YEARS LPST, MMUPS
     KUPPAM,KUPPAM P. O., THALIPARAMBA, KANNUR- 670502.(RESIDING AT
     MEETHALEPURAYIL, KUTTUR, KUTTUR P. O., KANNUR, PIN - 670306.
  2. FAREEDA M. P., AGED 35 YEARS,D/O ABDUL AZEEZ P, UPST, MMUPS KUPPAM,
     KUPPAM P. O., THALIPARAMBA,KANNUR- 670502. (RESIDING AT FAREEDA
     MANZIL, NARIKODE KOTTILA P. O., KANNUR, PIN - 670334.
  3. FARHANA K. V., AGED 25 YEARS AGED 25 YEARS,D/O ABDUL LATHEEF K. S.,
     LPST, MMUPS KUPPAM, KUPPAM P. O., THALIPARAMBA,KANNUR- 670502.
     (RESIDING AT FARHANA MANZIL, PULIYOOL, THIRUVATTOOR P. O.,
     PARIYARAM,KANNUR., PIN - 670505.
  4. NOUSHAD. P., AGED 36 YEARS AGED 36 YEARS,S/O IBRAHIM, LPST, MMUPS
     KUPPAM, KUPPAM P. O., THALIPARAMBA,KANNUR- 670502. (RESIDING AT
     PERINGALATH,AAVALA P. O., VIA MEPPAYOOR KOZHIKODE DISTRICT., PIN -
     673524.
  5. HARIS L. K., AGED 28 YEARS AGED 28 YEARS,S/O MUHAMMED, JR. LANGUAGE
     TEACHER (HINDI) MMUPS KUPPAM,KUPPAM P. O., THALIPARAMBA, KANNUR-
     670502.(RESIDING AT KOROTH PUTHIYAPURAYIL , P. O.,
     MALAPPATTAM,KANNUR- DISTRICT, PIN - 670631.
  6. SHAKKEERA K. P., AGED 30 YEARS AGED 30 YEARS,D/O FATHIMA K.P., JR.
     LANGUAGE TEACHER (ARABIC)MMUPS KUPPAM,KUPPAM P. O., THALIPARAMBA,
     KANNUR- 670502.(RESIDING AT DARUSSALAM THOTTEEKKAL, THIRUVATTOOR P.
     O, THALIPARAMBA VIA, KANNUR DISTRICT, PIN - 670502.
  7. MANAGER, MMUPS KUPPAYAM, KUPPAM P. O., THALIPARAMBA, KANNUR, PIN -
     670502

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 35 days in filing the above appeal.
     This Application coming on for orders upon perusing the application
 and the affidavit filed in support thereof, and upon hearing the arguments
of GOVERNMENT PLEADER, for the petitioners, SRI. T.T.MUHAMOOD Advocate for
R1, the court passed the following:
       A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                    ......................................................
             C.M.Appl.No. 1 of 2023 in WA No.1239 of 2023
                .................................................................
                 Dated this the 14th day of July, 2023


                                     ORDER

A.K.Jayasankaran Nambiar.J

Delay condoned.

Sd/- A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/- MOHAMMED NIAS C.P.

JUDGE

dlk 14.7.2023