Prince M R vs State Of Kerala
2023 Latest Caselaw 7681 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 14TH DAY OF JULY 2023 / 23RD ASHADHA, 1945
                   WP(C) NO. 13454 OF 2023
PETITIONERS:

    1    PRINCE M R
         AGED 45 YEARS
         S/O RAPPAI, MALIYEKKAL HOUSE, NELLIKUNNU P.O,
         THRISSUR DISTRICT, PIN - 680005
    2    JOISON PAUL
         AGED 49 YEARS
         S/O PAUL, KOTTAYATHUKARAN HOUSE, KACHERI,
         THRISSUR DISTRICT, PIN - 680005
         BY ADVS.
         K.R.ARUN KRISHNAN
         DEEPA K.RADHAKRISHNAN
         JISSMON A KURIAKOSE
         SANAL C.S

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    2     DIRECTOR OF GENERAL EDUCATION
          JAGATHY, THYCAUD PO, THIRUVANANTHAPURAM DISTRICT,
          PIN - 695014
    3     ADDITIONAL DIRECTOR OF GENERAL EDUCATION
          OFFICE OF THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THYCAUD PO,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695014
    4     THE DEPUTY DIRECTOR OF EDUCATION
          COLLECTORATE, AYYANTHOLE,
          THRISSUR DISTRICT, PIN - 680003
    5     THE DISTRICT EDUCATION OFFICER
          THRISSUR, THRISSUR DISTRICT, PIN - 680001
    6     THE REGIONAL DEPUTY DIRECTOR
          HIGHER SECONDARY EDUCATION, EDAPPALLY,
          ERNAKULAM DISTRICT, PIN - 682024
    7     THE MANAGER
          CALDEAN SYRIAN HIGHER SECONDARY SCHOOL,
          THRISSUR DISTRICT, PIN - 680001
 W.P.(C).No.13454/2023

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    8      THE PRINCIPAL
           CALDEAN SYRIAN HIGHER SECONDARY SCHOOL,
           THRISSUR DISTRICT, PIN - 680001
    9      SUNIL S EMMATTY
           AGED 52 YEARS
           S/O SUNNY, EMMATTY HOUSE, HAPPY NAGAR,
           ELANJIKULAM, NADATHARA, THRISSUR, PIN - 680751
           BY ADVS.SMT.SURYA BINOY, GP
           SHYLAJA VARGHESE
           C.D.DILEEP

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.07.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.13454/2023

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                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                  W.P.(C).No.13454 of 2023
             ---------------------------------------------
            Dated this the 14th day of July, 2023


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioners submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE