Sathyan Naravoor vs Bannish Kannoth
2023 Latest Caselaw 7614 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
           Friday, the 14th day of July 2023 / 23rd Ashadha, 1945
                             WA NO. 1007 OF 2023
 (AGAINST THE JUDGMENT DATED 06.01.2023 IN WP(C) 40749/2022 OF THIS COURT)
THIRD PARTY APPELLANT:

     SATHYAN NARAVOOR, AGED 60 YEARS, S/O.KRISHNAN, SOUPARNIKA,
     NARAVOOR, KUTHUPARAMBA, PIN - 670643.

BY. ADVS.M/S.KALEESWARAM RAJ & SILPA SREEKUMAR.

RESPONDENTS/PETITIONERS & RESPONDENTS:

  1. BANNISH KANNOTH, AGED 46 YEARS, S/O. KUNHIRAMA KURUP, HST
     (ENGLISH), KUTHUPARAMBA HIGHER SECONDARY SCHOOL, KUTHUPARAMBA P.O,
     KANNUR DISTRICT, PIN - 670643.
  2. DELISH K.M., AGED 49 YEARS S/O. DIVAKARAN, HST (SOCIAL SCIENCE),
     KUTHUPARAMBA HIGHER SECONDARY SCHOOL, KUTHUPARAMBA P.O, KANNUR
     DISTRICT, PIN - 670643.
  3. FEMINA N, AGED 36 YEARS, D/O. VIJAYAN K. K., UPST, KUTHUPARAMBA
     HIGHER SECONDARY SCHOOL, KUTHUPARAMBA P.O, KANNUR DISTRICT, PIN -
     670643.
  4. NIKIL P, AGED 31 YEARS S/O. VALSAN, OFFICE ATTENDANT, KUTHUPARAMBA
     HIGHER SECONDARY SCHOOL, KUTHUPARAMBA P.O, KANNUR DISTRICT, PIN -
     670643.
  5. LIJINA K., AGED 37 YEARS, D/O. GOPALAN, FTC EMPLOYEE, KUTHUPARAMBA
     HIGHER SECONDARY SCHOOL, KUTHUPARAMBA P.O, KANNUR DISTRICT, PIN -
     670643.
  6. THE STATE OF KERALA, REP. BY SECRETARY TO GENERAL EDUCATION
     DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
  7. THE DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT EDUCATIONAL
     OFFICER, THALASSERY, KANNUR DISTRICT, PIN - 670104.
  8. THE MANAGER, KUTHUPARAMBA HIGHER SECONDARY SCHOOL KUTHUPARAMBA P.O,
     KANNUR DISTRICT, PIN - 670643.

BY.ADV.SRI.K.B.GANGESH,for R2 to R5 & ADV.SRI.ASAF ALI T,for R8

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment dated 06.01.2023
in W.P(C) No. 40749/2022 till the writ appeal is finally heard and
disposed of.
     This Writ Appeal coming on for orders on 14.07.2023. upon perusing
the appeal memorandum, the court passed the following:
       A.K. JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
                    ......................................................
                              WA No.1007 of 2023
                .................................................................
                 Dated this the 14th day of July, 2023


                                     ORDER

A.K.Jayasankaran Nambiar.J

Post on 31.7.2023, by which time the learned Government

Pleader shall get instructions with regard to the order passed by the

District Educational Officer consequent to Annexure III order passed

by the Deputy Director of Education.

Sd/-A.K. JAYASANKARAN NAMBIAR, JUDGE

Sd/-MOHAMMED NIAS C.P.

JUDGE

dlk 14.7.2023