Ulladan Saidalavi vs Shamil.E
2023 Latest Caselaw 7550 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
    FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                 CON.CASE(C) NO. 1148 OF 2023
AGAINST THE ORDER/JUDGMENT IN WP(C) 14560/2023 OF HIGH COURT
                          OF KERALA
PETITIONER/PETITIONER IN THE WRIT PETITION:

          ULLADAN SAIDALAVI,AGED 45 YEARS
          S/O. KUNAHAMED, 'ARAPOYIL', PALLIKAL PO,
          ARAPOL PADY, MALAPPURAM, PIN - 673634
          BY ADVS.
          T.P.SAJID
          SHIFA LATHEEF
          K.P.MOHAMED SHAFI
          MUHAMMED HAROON A.N.
          HASHARURAHIMAN U.
          MOHEMED FAVAS


RESPONDENT/2ND RESPONDENT IN THE WP(C):

          SHAMIL.E.,
          (FATHER'S NAME AND AGE NOT KNOWN TO THE
          PETITIONER), SECRETARY, PALLIKKAL GRAMA
          PANCHAYATH, PALLIKKAL, PIN - 673634


          SR.GP SMT.VINITHA.B

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 07.07.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 COC No.1148 OF 2023

                                                2



                            MOHAMMED NIAS C.P., J
                      ......................................................
                    Cont.of Court Case No.1148 of 2023
                  .................................................................
                    Dated this the 7th day of July, 2023


                                       JUDGMENT

Learned counsel for the petitioner submits that the order has been

complied with. This is recorded and the Cont. of Court Case is closed.

Sd/-MOHAMMED NIAS C.P., JUDGE

dlk/7.7.2023 COC No.1148 OF 2023

APPENDIX OF CON.CASE(C) 1148/2023

PETITIONER's ANNEXURES Annexure1 CERTIFIED COPY OF THE JUDGMENT DATED 25/4/2023 IN W.P.(C). NO. 14560/2023 OFF THIS HON'BLE COURT