Citation : 2023 Latest Caselaw 7541 Ker
Judgement Date : 7 July, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Friday, the 7th day of July 2023 / 16th Ashadha, 1945
CON.CASE(C) NO. 521 OF 2023(S) IN WP(C) 5965/2020
PETITIONER/PETITIONER:
HIS GRACE BISHOP JOSEPH MOR GREGORIOS, S/O. GEEVARGHESE,
AGED 62 YEARS, MANAGER, BASELIOS PAULOSE II CATHOLICOS COLLEGE,
BASELIOS MOUNT, MULAKULAM NORTH, PIRAVOM, ERNAKULAM-686 664,
RESIDING AT BISHOP HOUSE, KYONTHA SEMINARY, THIRUVANKULAM,
ERNAKULAM- 682 305.
BY SRI.GEORGE POONTHOTTAM (SENIOR ADVOCATE) ALONG WITH ADVS.NISHA
GEORGE, SIDHARTH.R.WARIYAR.
RESPONDENT/RESPONDENT:
DR.PRAKASH KUMAR. B.,
REGISTRAR, MAHATMA GANDHI UNIVERSITY,
PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
KOTTAYAM - 686 562.
BY SRI.SURIN GEORGE IPE, STANDING COUNSEL
This Contempt of court case (civil) having come up for orders on
07.07.2023, the court on the same day passed the following:
P.T.O.
RAJA VIJAYARAGHAVAN V, J.
-------------------------------------
Cont. Case (C.) Nos. 523 & 521 of 2023
-------------------------------------------
Dated this the 7th day of July, 2023
ORDER
Post on 19.07.2023 as requested by Sri. Surin George Ipe, the learned
Standing Counsel appearing for the University.
By that time, all efforts shall be taken to ensure that the directions in the
judgment are complied with.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE avs
07-07-2023 /True Copy/ Assistant Registrar
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