Nazeeb P S vs Muhammad Salih
2023 Latest Caselaw 7539 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE P.SOMARAJAN
        FRIDAY, THE 7th DAY OF JULY 2023 / 16TH ASHADHA, 1945
                       OP(C) NO. 1333 OF 2023
               EP 23/2023 OF MUNSIFF COURT, CHERTHALA
PETITIONERS/JUDGMENT DEBTORS/DEFENDANT/RESPONDENT:

    1      NAZEEB P S, AGED 36 YEARS,
           S/o SHIHABUDEEN, PATTARUVELI HOUSE,
           CHANDIROOR P.O, CHERTHALA,
           ALAPPUZHA, PIN - 688535

    2      UVAIS MUHAMMAD, S/o MUHAMMED,
           ARACKAL HOUS, CHANDIROOR PO, CHERTHALA,
           ALAPPUZHA, PIN - 688535

           BY ADV M.R.SASITH



RESPONDENT/DECREE HOLDER/PLAINTIFF/COMPLAINANT:

           MUHAMMAD SALIH, AGED 33 YEARS,
           S/o SIRAJUDEEN, MULLETH AL-FALAHIL HOUSE,
           CHANDIROOR PO, CHERTHALA TALUK,
           ALAPPUZHA DISTRICT, PIN - 688535


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.07.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) No.1333 of 2023          2




                           JUDGMENT

The Original Petition is not pressed into service by

the learned counsel for petitioners. Hence, the Original

Petition will stand dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE

DMR/-

APPENDIX OF OP(C) 1333/2023

PETITIONERS' EXHIBITS

Exhibit P1 THE TRUE COPY OF EP NO.23/2023 FILED BEFORE THE HON'BLE MUNSIFF COURT AT CHERTHALA BY THE RESPONDENT HEREIN DATED 09.01.2023

Exhibit P2 THE TRUE COPY OF THE AWARD PASSED IN LOK ADALATH DATED 22.09.2022

Exhibit P3 THE TRUE COPY OF THE OBJECTION FILED BY THE PETITIONERS DATED 24.05.2023

// TRUE COPY //

P.A. TO JUDGE