Mini.K vs Government Of Kerala
2023 Latest Caselaw 7532 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
     FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                      WP(C) NO. 14084 OF 2014
PETITIONER:

             MINI.K, AGED 34 YEARS
             D/O.KUNHIRAMAN.K,KELOTH HOUSE,
             KALLIAD AMSOM IRIKKUR DESOM,
             KALLIAD POST,IRIKKUR,KANNUR-670593.
             BY ADVS.
             SRI.E.C.BINEESH
             SMT.R.JAGADA BAI

RESPONDENTS:

     1       GOVERNMENT OF KERALA
             REPRESENTED BY THE SECRETARY,MINISTRY OF
             FINANCE,TRIVANDRUM-695001.
     2       UNION OF INDIA
             REPRESENTED BY THE DIRECTOR GENERAL(POSTS),
             DAK BHAVAN,NEW DELHI-110001.
     3       THE DIRECTOR
             NATIONAL SAVINGS ORGANIZATION,TRIVANDRUM-695001.
     4       THE DISTRICT COLLECTOR
             KANNUR DISTRICT,CIVIL STATION,KANNUR-670002.
     5       BLOCK DEVELOPMENT OFFICER
             IRUKKUR,KANNUR DISTRICT-670593.
     6       SUB POST MASTER IRIKKUR
             KANNUR DISTRICT-670593.
             BY ADVS.
             SRI.P.PARAMESWARAN NAIR,ASG OF INDIA
             by SMT.VINEETHA V.[SR.GP]


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   07.07.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C)No.14084 of 2014

                                                 2



                             MOHAMMED NIAS C.P., J
                       ......................................................
                              WP(C)No.14084 of 2014
                   .................................................................
                     Dated this the 7th day of July, 2023


                                        JUDGMENT

There was no representation, when the matter was taken up on

30.06.2023. Today also there is no representation. Hence, the writ petition is

dismissed for default.

Sd/-MOHAMMED NIAS C.P., JUDGE

dlk/7.7.2023