Lissy Shaji vs A.V. Rajan
2023 Latest Caselaw 7523 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                       &
                  THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
             Friday, the 7th day of July 2023 / 16th Ashadha, 1945

                            OP (RC) NO. 123 OF 2023

   (ARISING FROM EP.1093 OF 2021 IN RCP 69/2020 ON THE FILE PRINCIPAL MUNSIFF
COURT,THRISSUR AND OF RCP 69/2020 ON THE FILE RENT CONTROL COURT/ 1ST ADDITIONAL
                            MUNSIFF COURT, THRISSUR)

  PETITIONER/JUDGMENT DEBTOR/RESPONDENT:

       LISSY SHAJI, AGED 53 YEARS W/O LATE
       P.C. SHAJI PONNORE, PONNORE HOUSE, NEAR    MOOSPET ROAD, CHEMBUKKAVU
       P O, THRISSUR DISTRICT, PIN - 680010

  RESPONDENTS/DECREE HOLDERS/PETITIONERS:

    1. A.V. RAJAN, AGED 62 YEARS, S/O ARANGOTTUKARA VENKITACHALAM IYYER ,
       THIRUVAMBADI P O, PATTURAIKKAL DESOM THRISSUR DISTRICT, PIN -
       680005.
    2. ABRAHAM CHERIYAN, AGED 61 YEARS, S/O THOPPIL ABRAHAM, OTTAPPALAM
       P.O, PALAKKAD DISTRICT, PIN - 679101.
    3. C.R. DAVIS, AGED 58 YEARS, S/O CHITTILAPPILLY RAPPAI, CHOOLISSERY P
       O, CHOOLISSERY VILLAGE, DESAM, THRISSUR DISTRICT, PIN - 680541.

       OP(Rent Control) praying inter alia that in the circumstances stated
  in the affidavit filed along with the OP (RC) the High Court be pleased to
  stay all further proceedings in E.P.No 1093 of 2021 in RCP No.69/2020 on
  the file of Execution Court/Principal Munsiff' Court Thrissur pending
  disposal of the Original Petition (RC) in the interest of justice.
       This petition coming on for orders upon perusing the petition and
  the affidavit filed in support of OP (RC) and upon hearing the arguments
  of M/S.K.M.MUHAMMED HUSSAIN & T.K.VIPINDAS Advocates for the petitioner,
  the court passed the following:
                     A.K.JAYASANKARAN NAMBIAR
                                  &
                     MOHAMMED NIAS C.P., JJ.
                 ---------------------------
                      OP(RC). No.123 of 2023
                ----------------------------
                  Dated this the 7th day of July, 2023

                                 ORDER

Mohammed Nias C.P., J.

Admit. Issue notice to respondents 1 to 3 by speed post returnable

before 18.07.2023.

Post on 19.07.2023.

There will be an interim stay, as prayed for, till then.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns