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K.Pradeep vs Thahsildar
2023 Latest Caselaw 7502 Ker

Citation : 2023 Latest Caselaw 7502 Ker
Judgement Date : 7 July, 2023

Kerala High Court
K.Pradeep vs Thahsildar on 7 July, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 7TH DAY OF JULY 2023 / 16TH ASHADHA, 1945
                        WP(C) NO. 29966 OF 2014
PETITIONER:

           K.PRADEEP
           AGED 39 YEARS
           PULASSERY HOUSE, 'GANGADEVI', NAGARIPPURAM,
           PATHIRIPPALA, PALAKKAD DISTRICT-678642.
           BY ADVS.
           S.EASWARAN
           P.MURALEEDHARAN (IRIMPANAM)
           P.SREEKUMAR (THOTTAKKATTUKARA)
           K.V.RAJESWARI
RESPONDENTS:

    1      THAHSILDAR (REVENUE RECOVERY)
           OFFICE OF THE THASILDAR(REVENUE RECOVERY),
           COLLECTORATE, PALAKKAD-678001.
    2      DISTRICT COLLECTOR
           COLLECTORATE, PALAKKAD-678001.
    3      SALES TAX OFFICER
           FIRST CIRCLE, PALAKKAD-678001.
    4      KRISHNA RAJ
           S/O. NARAYANA SWAMI GOWDER, NO.7, SRI NAGAR,
           SAI BABA COLONY, COIMBATORE, TAMILNADU-641011.
    5      GEETHA RAJ
           W/O. KRISHNA RAJ, NO.7, SRI NAGAR, SAI BABA COLONY,
           COIMBATORE, TAMILNADU-641011.
           SMT.RESMITHA R CHANDRAN-GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.29966 OF 2014

                                       2




                               JUDGMENT

Dated this the 7th day of July, 2023

This writ petition was admitted on 12.11.2014 and urgent notice

was ordered to the respondents. However, notice to respondents 4 and

5 has not been completed till now.

In the above view of the matter, this writ petition is dismissed for

default.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO.29966 OF 2014

APPENDIX OF WP(C) 29966/2014

PETITIONER'S EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE SALE CERTIFICATE DATED 29-7-2006 ISSUED BY THE SUB COURT, PALAKKAD. EXHIBIT P2 THE TRUE COPY OF THE DELIVERY REPORT DATED 18-9-2006 OF THE COURT AMEEN. EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION DATED 17-

11-2008 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P4 THE TRUE COPY OF THE EXPLANATION DATED 26-5-

2009 SUBMITTED BY THE 1ST RESPONDENT BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 THE TRUE COPY OF THE COMMUNICATION DATED 27-

6-2014 RECEIVED BY THE PETITIONER FROM THE 1ST RESPONDENT.

EXHIBIT P6 THE TRUE COPY OF THE LETTER DATED 25-7-2014 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P7 THE TRUE COPY OF THE NOTICE DATED 31.10.2014 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS' EXHIBITS: NIL

 
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