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Cochin International Airport ... vs The State Information Commission
2023 Latest Caselaw 7445 Ker

Citation : 2023 Latest Caselaw 7445 Ker
Judgement Date : 4 July, 2023

Kerala High Court
Cochin International Airport ... vs The State Information Commission on 4 July, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR.S.V.N.BHATTI
                                    &
                 THE HONOURABLE MR.JUSTICE BASANT BALAJI
           Tuesday, the 4th day of July 2023 / 13th Ashadha, 1945
                              WA NO. 88 OF 2023

    AGAINST JUDGMENT DATED 02.12.2022 IN WP(C) 20528/2019 OF THIS COURT

APPELLANT/PETITIONER:

     M/S.COCHIN INTERNATIONAL AIRPORT LTD., KOCHI AIRPORT P.O.,
     NEDUMBASSERY, ERNAKULAM DISTRICT- 683111, REPRESENTED BY ITS
     COMPANY SECRETARY SRI.SAJI K. GEORGE.

BY SENIOR ADVOCATE SRI.S.SREEKUMAR AND ADV.SRI.HARIKRISHNAN S.

RESPONDENTS/RESPONDENTS:

  1. THE STATE INFORMATION COMMISSION, OFFICE OF STATE INFORMATION
     COMMISSION,PUNNEN ROAD, THIRUVANANTHAPURAM - 695001.

     AND ANOTHER.

BY STANDING COUNSEL FOR R1

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of Jdugment dated 02.12.2022 passed by the learned
Single Judge in the W.P.(C) No.20528 of 2019 and Ext.P10 Order passed by
the State Information Commission, pending disposal of the Writ Appeal.
     This Writ Appeal again coming on for orders along with connected
cases on 04/07/2023 upon perusing the appeal memorandum and this court's
order dated 21/06/2023, the court on the same day passed the following:
                              S. V. N. Bhatti, C.J.
                                       &
                               Basant Balaji, J.
                       =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
              W.A.Nos.45, 46, 64, 73, 80, 86, 88, 91 & 93 of 2023
                       =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=
                     Dated this the 4th day of July 2023

                                         ORDER

S. V. N. Bhatti, C.J.

At the request of the counsel for the appellant, post after

two weeks.

Interim order extended till 10.08.2023.

Sd/-

S. V. N. Bhatti Chief Justice

Sd/-

Basant Balaji Judge vpv

04-07-2023 /True Copy/ Assistant Registrar

 
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