Sea Queen Agro Farms Private Ltd vs The District Collector
2023 Latest Caselaw 7442 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 4TH DAY OF JULY 2023 / 13TH ASHADHA, 1945
                       WP(C) NO. 11134 OF 2023
PETITIONER:

            ARUN C MATHEW
            AGED 42 YEARS, S/O. C.J.MATHEW,
            FLAT NO. 14A, TRINITY CASTLE, TRINITY APARTMENTS,
            EDAPALLY, KOCHI-682 024.

            BY ADVS.
                    K.R.VINOD
                    M.S.LETHA
                    NABIL KHADER
                    CHITHRA C.EDADAN
                    MOHAMMED RAZALI K.A



RESPONDENTS:

    1       THE DISTRICT COLLECTOR
            COLLECTORATE, PAINAVU P.O, KUYILIMALA,
            IDUKKI, PIN: 685 603.

    2       THE DEPUTY COLLECTOR
            COLLECTORATE, PAINAVU P.O, KUYILIMALA,
            IDUKKI, PIN: 685 603.

    3       THE SUB REGISTRAR
            PEERUMEDU P.O, IDUKKI, PIN: 685 531.

    4       THE TAHSILDAR
            OFFICE OF THE TAHSILDAR, PEERUMEDU P.O.,
            IDUKKI, PIN: 685 531.

            BY ADV.SMT. DEEPA V (GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2023, ALONG WITH WP(C).11634/2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P (C) Nos.11134 & 11634 of 2023
                                       2



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
         TUESDAY, THE 4TH DAY OF JULY 2023 / 13TH ASHADHA, 1945
                          WP(C) NO. 11634 OF 2023
PETITIONER:

             SEA QUEEN AGRO FARMS PRIVATE LTD.
             ARUN NIVAS, CHEMBUKAVU VILLAGE, PARAVATTAANI KARA,
             THRISSUR EAST P.O, THRISSUR DISTRICT, PIN- 680 005.
             REPRESENTED BY ITS MANAGING DIRECTOR, MR. C.J.MATHEW,
             AGED 75, S/O JOHN, PIN - 680 005.

             BY ADVS.
                      K.R.VINOD
                      M.S.LETHA
                      NABIL KHADER
                      CHITHRA C.EDADAN
                      MOHAMMED RAZALI K.A
                      DEVIKA PRASAD


RESPONDENTS:

     1       THE DISTRICT COLLECTOR
             COLLECTORATE, PAINAVU P.O, KUYILIMALA,
             IDUKKI, PIN: 685 603.

     2       THE DEPUTY COLLECTOR
             COLLECTORATE, PAINAVU P.O, KUYILIMALA,
             IDUKKI, PIN: 685 603.

     3       THE SUB REGISTRAR
             PEERUMEDU P.O, IDUKKI, PIN: 685 531.

     4       THE TAHSILDAR
             OFFICE OF THE TAHSILDAR, PEERUMEDU P.O.,
             IDUKKI, PIN: 685 531.

             BY ADV. DEEPA V. (GP)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.07.2023, ALONG WITH WP(C).11134/2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P (C) Nos.11134 & 11634 of 2023
                                           3




                          JUDGMENT

[WP(C) Nos.11134 and 11634 of 2023]

When these writ petitions are taken up for consideration

today, learned counsel appearing for the petitioners in these

cases seeks permission to withdraw these Writ Petitions.

Accordingly, these Writ Petitions are dismissed as

withdrawn.

Sd/-

GOPINATH P.

JUDGE

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