The Kottayam Taluk Co-Operative ... vs Deputy Labour Commissioner
2023 Latest Caselaw 968 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                       WP(C) NO. 24745 OF 2021
PETITIONER:


          THE KOTTAYAM TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE
          SOCIETY LTD. K-645
          SREENIVASAN IYYER ROAD, KOTTAYAM DISTRICT, PIN - 686
          001. REPRESENTED BY ITS SECRETARY SMT.SUSIMOL P.I.

          BY ADVS.
          SURIN GEORGE IPE
          ADITHYA RAJEEV
          SREEDEV U


RESPONDENTS:


    1     DEPUTY LABOUR COMMISSIONER
          THE CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY
          ACT, ETTUMANOOR, KOTTAYAM DISTRICT, PIN - 686 631.

    2     THE ETTUMANOOR SERVICE COOPERATIVE BANK LTD.NO.4069
          ETTUMANOOR, KOTTAYAM DISTRICT, PIN - 686 631
          REPRESENTED BY ITS SECRETARY.

    3     SHERIF P.H.
          AGED 60 YEARS
          NAGAMVELELVEEDU, CHENGALAM SOUTH P.O., KOTTAYAM
          DISTRICT, PIN - 686 005.

          BY ADVS.
          GOVERNMENT PLEADER
          S.ARUN RAJ
          J.R.PREM NAVAZ
          SUMEEN S.



    THIS WRIT PETITION (CIVIL) HAVING COME UP                    FOR
ADMISSION ON 17.01.2023, THE COURT ON THE SAME                   DAY
DELIVERED THE FOLLOWING:
 WP(C). No. 24745 OF 2021        2




                           JUDGMENT

Dated this the 17th day of January, 2023

Counsel for the petitioner submits that the writ petition

is not pressed. Therefore, writ petition is dismissed as not

pressed.

Sd/-

AMIT RAWAL JUDGE

mtk

APPENDIX OF WP(C) 24745/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LOAN APPLICATION PERTAINING TO THE LOAN AVAILED BY THE 3RD RESPONDENT ALONG WITH THE UNDERTAKING SUBMITTED BY THE 3RD RESPONDENT.

Exhibit P2 A TRUE COPY OF THE LOAN APPLICATION PERTAINING TO THE LOAN AVAILED BY SMT.GEETHA KUMARI ALONG WITH THE UNDERTAKING SUBMITTED BY THE LOANEE AND THE 3RD RESPONDENT.

Exhibit P3 A TRUE COPY OF THE COMMUNICATION DATED 20/04/2019 ISSUED BY THE PETITIONER SOCIETY TO THE 2ND RESPONDENT.

Exhibit P4 A TRUE COPY OF THE COMMUNICATION DATED 01/10/2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P5 A TRUE COPY OF THE ORDER DATED 20/09/2021 IN G.C.NO.166 OF 2019 ISSUED BY THE 1ST RESPONDENT.