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Joonktollee Tea And Industries ... vs State Of Kerala
2023 Latest Caselaw 905 Ker

Citation : 2023 Latest Caselaw 905 Ker
Judgement Date : 17 January, 2023

Kerala High Court
Joonktollee Tea And Industries ... vs State Of Kerala on 17 January, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        WP(C) NO. 21809 OF 2020
PETITIONERS:

    1     JOONKTOLLEE TEA AND INDUSTRIES LTD
          PULLIKANAM ESTATE, PULLIKANAM P.O., VAGAMON, IDUKKI-
          685503, REPRESENTED BY ITS GENERAL MANAGER PRADEEP K.
          MOHAN.
    2     MR. PRADEEP K. MOHAN,
          AGED 54 YEARS
          RESIDING AT PULLIKANAM ESTATE, PULLIKANAM P.O.,
          VAGAMON, IDUKKI-685503
          BY ADVS.
          P.BENNY THOMAS
          SRI.D.PREM KAMATH
          SRI.TOM THOMAS (KAKKUZHIYIL)
          SHRI.ABEL TOM BENNY
          SHRI.JYOTHISH KRISHNA
          SMT.MEENAKSHY S DEV
          SHRI.AHAMMAD SACHIN K.
          SHRI.KURIAN OOMMEN THERAKATH
RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM-695001.
    2     THE CIRCLE INSPECTOR OF POLICE,
          VAGAMON POLICE STATION, VAGAMON, IDUKKI-685503.
    3     HIGH RANGE ESTATE EMPLOYEES ASSOCIATION (HEEA),
          REG.NO.06/9/88, H.O.35TH MILE, MUNDAKAYAM EAST P.O.,
          IDUKKI-686513, REPRESENTED BY ITS GENERAL SECRETARY,
          K.T.BINU.
    4     HIGH RANGE ESTATE LABOUR UNION (AITUC),
          REG.NO.103/65, P.K.V.SMARAKA, AITUC BHAVAN, PEERMADE,
          IDUKKI-685531, REPRESENTED BY ITS GENERAL SECRETARY
          VAZHOOR SOMAN.
    5     HIGH RANGE EMPLOYEE UNION,
          H.O.ELAPPARA, IDUKKI-685501, REPRESENTED BY ITS
          PRESIDENT SYRIAC THOMAS,
    6     KERALA PLANTATION WORKERS UNION (INTUC),
          INDIRA BHAVAN, SALAMIA BUILDING, VANDIPERIYAR, IDUKKI-
          685533, REPRESENTED BY ITS GENERAL SECRETARY SHAJI
          PYNADATH.
    7     DEPUTY LABOUR OFFICER,
 W.P.(C)NO.21809 of 2020
                                 2

            PEERAMEDU, IDUKKI-685531.


           BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.21809 of 2020
                                3




                           JUDGMENT

Dated this the 17th day of January, 2023

Learned counsel for the petitioners submits

that the matter has been rendered infructuous.

The said submission is recorded. The writ

petition is, therefore, closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/17/01 W.P.(C)NO.21809 of 2020

APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPEAL DATED 6.10.2020.

TRUE COPY OF THE COMPLAINT DATED 7.10.2020 EXHIBIT P2 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

SSK //TRUE COPY// PA TO JUDGE

 
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