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Reshma R Krishnan vs State Of Kerala
2023 Latest Caselaw 90 Ker

Citation : 2023 Latest Caselaw 90 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Reshma R Krishnan vs State Of Kerala on 6 January, 2023
WP(C) No.35999/2022                       1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
             Friday, the 6th day of January 2023 / 16th Pousha, 1944
                           WP(C) NO. 35999 OF 2022 (Y)
   PETITIONER:

          RESHMA R KRISHNAN, AGED 25, D/O RAMAKRISHNAN K, 'OHM KRISHNA', ELOOR
          SOUTH, UDYOGAMANDAL P.O., ERNAKULAM - 683501.


   RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, HIGHER
         EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM -695 001.
      2. THE MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS POST,
         ATHIRAMPUZHA, KOTTAYAM, KERALA- 686560, REPRESENTED BY ITS
         REGISTRAR.
      3. CONTROLLER OF EXAMINATIONS, MAHATMA GANDHI UNIVERSITY, PRIYADARSINI
         HILLS POST, ATHIRAMPUZHA, KOTTAYAM, KERALA - 686560.
      4. THE PRINCIPAL, GOVERNMENT LAW COLLEGE, MARINE DRIVE, ERNAKULAM,
         KERALA -682011.
      5. THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, SOUTH KALAMASSERY,
         ERNAKULAM, KERALA - 682022, REPRESENTED BY ITS REGISTRAR.
      6. CONTROLLER OF EXAMINATIONS, COCHIN UNIVERSITY OF SCIENCE AND
         TECHNOLOGY, SOUTH KALAMASSERY, ERNAKULAM -682022.


        This Writ petition (civil) having come up for orders on 06.01.2023
   , upon hearing the arguments of M/s. C. Anil Kumar and A.K. Preetha,
   Advocates for the petitioner, Government Pleader for Respondents 1 and 4,
   Sri. Surin George Ipe, Standing Counsel for Respondents 2 and 3 and of
   Sri. Aravindakshan Pillai, Standing Counsel for Respondents 5 and 6,and
   this courts judgment dated 19/12/2022 the court passed the following:
 WP(C) No.35999/2022                             2/2

                                           ORDER

Sri.Surin George Ipe - learned Standing Counsel for the M.G.University submitted that the mark lists have been handed over to the petitioner and it is affirmed by Smt.A.K.Preetha - learned counsel for the petitioner.

Sri.Surin George Ipe also offered that the Degree Certificate will be issued to the petitioner by 11.01.2023.

List this case, therefore, on 12.01.2023.

I record that Sri.Surin George Ipe has offered to bring the said document before this court by the next posting date, so that it can be handed over to the petitioner under the orders of this court.

Handover.

06.01.2023

Sd/- DEVAN RAMACHANDRAN, JUDGE

06-01-2023 /True Copy/ Assistant Registrar

 
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