Chellappan vs K Biju Ias
2023 Latest Caselaw 821 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                        CON.CASE(C) NO. 2449 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 24094/2022 OF HIGH COURT OF
                                      KERALA
PETITIONERS/PETITIONERS IN WP(C) NO.24094 OF 2022:

    1        CHELLAPPAN
             AGED 73 YEARS
             S/O VELAYUDHAN, RESIDING AT KALANGATT HOUSE,
             POYYACHIRA, KAKANAD VILLAGE AND KARA, KAKKANAD P.O,
             ERNAKULAM, PIN - 682030.

    2        LALITHA
             AGED 63 YEARS
             W/O CHELLAPPAN, RESIDING AT KALANGATTIL HOUSE,
             POYYACHIRA, KAKANAD VILLAGE AND KARA, KAKKANAD P.O,
             ERNAKULAM, PIN - 682030.

             BY ADVS.
             P.M.MANOJ
             S.RUSSEL
             V.R.ARUN
             HAMZATH ALI V.K.


RESPONDENT/2ND RESPONDENT IN WP(C) NO.24094 OF 2022:

             K BIJU IAS
             THE LAND REVENUE COMMISSIONER KERALA, O/O THE
             COMMISSIONER OF LAND REVENUE, REVENUE COMPLEX, PUBLIC
             OFFICE BUILDINGS, MUSEUM ROAD, OPPOSITE ZOO, VIKHAS
             BHAVAN P.O., THIRUVANANTHAPURAM - 695033.

             SMT.C.S.SHEEJA, SR.GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2449 OF 2022

                                    2

                              T.R. RAVI, J.
              --------------------------------------------
                 Con.Case (C) No.2449 of 2022
                  --------------------------------------------
             Dated this the 12th day of January, 2023

                               JUDGMENT

It is submitted that an order has already been issued

pursuant to the directions issued by this Court.

The Contempt Case is hence closed.

Sd/-

T.R.RAVI JUDGE mpm CON.CASE(C) NO. 2449 OF 2022

APPENDIX OF CON.CASE(C) 2449/2022

PETITIONERS' ANNEXURES

Annexure 1 CERTIFIED COPY OF JUDGMENT.

Annexure 2 A TRUE COPY OF THE POSTAL RECEIPT RL4817975491N DATED 08/08/2022.

Annexure 3 A TRUE COPY OF THE EXTRACT OF THE TRACKING DETAILS AVAILABLE IN THE WEBSITE OF WWW.INDIAPOST.GOV.IN.