Dr.Sheela Vasu vs State Of Kerala
2023 Latest Caselaw 798 Ker

WP(C) NO. 13686 OF 2013                  1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                            WP(C) NO. 13686 OF 2013
PETITIONER/S:

               DR.SHEELA VASU
               THATTAMPARAMBIL, MOORKKINIKKARA, KOZHUKULLY P.O.,
               THRISSUR DISTRICT-680 751.

               BY ADVS.
               SRI.N.J.MATHEWS
               SRI.P.RAVEENDRAN PILLAI



RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY, DEPARTMENT OF HEALTH,
               STATE SECRETARIAT, THIRUVANANTHAPURAM-695 001

      2        DIRECTOR OF MEDICAL EDUCATION
               GOVERNMENT OF KERALA, THIRUVANANTHAPURAM-695 011.


OTHER PRESENT:

               SRI.K.M.FAISAL, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    12.01.2023,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 13686 OF 2013           2




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No.13686 of 2013
                    --------------------------------------
              Dated this the 12th day of January, 2023


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS