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Jameela vs Jasmin
2023 Latest Caselaw 784 Ker

Citation : 2023 Latest Caselaw 784 Ker
Judgement Date : 12 January, 2023

Kerala High Court
Jameela vs Jasmin on 12 January, 2023
RSA No.28/2022                                         1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                THE HONOURABLE MRS. JUSTICE M.R.ANITHA
                 Thursday, the 12th day of January 2023 /22nd Pousha, 1944
                                    IA.NO.1/2022 IN RSA NO. 28 OF 2022
                           AS 30/2019 OF ADDITIONAL SUB COURT, IRINJALAKUDA
                    FDIA 459/2018 IN OS 1318/2014 OF MUNSIFF COURT, KODUNGALLUR
   PETITIONERS/APPELLANTS:

      1. JAMEELA, AGED 50 YEARS, W/O.PALAYAMKOTT LATE SIDHIK, NEAR AZHIKOTT PUTHENPALLY,
          AZHIKODE VILLAGE, KODUNGALLUR TALUK, THRISSUR DISTRICT, PIN - 680 666.
      2. NIMA, AGED 26 YEARS, D/O.JAMEELA, NEAR AZHIKOTT PUTHENPALLY, AZHIKODE VILLAGE,
          KODUNGALLUR TALUK, THRISSUR DISTRICT, PIN - 680 666.

   RESPONDENTS/RESPONDENTS:

      1. JASMIN, AGED 28 YEARS, D/O.PALAYAMKOTT LATE SIDHIK, NEAR AZHIKOTTU PUTHENPALLY,
          AZHIKODE VILLAGE, KODUNGALLUR TALUK & D/O.VALAKKAVIL MUMTHAS, KUNDALIYOOR
          DESOM, ENGANDIYOOR VILLAGE, CHAVAKKAD TALUK, THRISSUR DISTRICT, PIN - 680 615.
      2. MUHAMMED BASHEER, AGED 57 YEARS, S/O.PALAYAMKOTT LATE BADHARUDHEEN, NEAR
          AZHIKOTT PUTHENPALLY, AZHIKODE VILLAGE, KODUNGALLUR TALUK, THRISSUR DISTRICT,
          PIN - 680 666.
      3. MUHAMMED ASEES, AGED 52 YEARS, S/O.PALAYAMKOTT LATE BADHARUDHEEN, NEAR
          AZHIKOTT PUTHENPALLY, AZHIKODE VILLAGE, KODUNGALLUR TALUK, NOW RESIDING AT
          BLANGAD DESOM, CHAVAKKAD VILLAGE & TALUK, THRISSUR DISTRICT, PIN - 680 506.

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay all further proceedings pursuant to the judgment in AS.No.30/2019 dated
   30.09.2021 of the Subordinate Judges's Court,Irinjalakuda confirming the allocation of property in
   final decree IA.459/2018 in OS.No.1318/2014 before the Hon'ble Munsiff's Court,Kodungallur pending
   disposal of the Regular Second Appeal.

          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 07.11.2022 and upon hearing the arguments of
   Dr.K.P.SATHEESAN, Senior Advocate along with M/S. K.SUDHINKUMAR, S.K.ADHITHYAN, SABU
   PULLAN, GOKUL D. SUDHAKARAN, P.MOHANDAS (ERNAKULAM), Advocates for the petitioners and of
   SMT.RASHMI K.V., Advocate for the 1st Respondent, the court passed the following:

                                                             ORDER

Interim order already granted is extended for six months.

Sd/-M.R.ANITHA,JUDGE

12-01-2023 /True Copy/ Assistant Registrar

 
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