M.Mahesh Kumar vs Vijayachandran Nair
2023 Latest Caselaw 733 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 THURSDAY, THE 12TH DAY OF JANUARY 2023 / 22ND POUSHA, 1944
                       RSA NO. 991 OF 2005
        AGAINST THE JUDGMENT AND DECREE DATED 8.4.2005 IN
              RFA 19/2004 OF DISTRICT COURT, KOLLAM
    AGAINST THE JUDGMENT AND DECREE DATED 7.1.2004 IN OS
             107/2003 OF PRINCIPAL SUB COURT, KOLLAM
APPELLANT/APPELLANT/PLAINTIFF:

            M.MAHESH KUMAR,S/O MADHUSOODHANAN
            NAIR,VADAKKEKKARA HOUSE, PANNIVIZHA MURI, ADOOR
            VILLAGE, PATHANAMTHITTA DISTRICT.
            BY ADVS.
            SRI.C.MURALIKRISHNAN PAYYANUR

RESPONDENTS/RESPONDENTS/DEFENDANTS:

    1       VIJAYACHANDRAN NAIR, S/O RAMAKRISHNA PILLAI,
            VIJAYA MANDIRAM, MANAKKARA MURI, SASTHAMCOTTA
            VILLAGE, KUNNATHOOR TALUK.
    2       SANJAYAN PILLAI, S/O.RAMAKRISHNA PILLAI,
            VIJAYA MANDIRAM,MANAKKARA MURI, SASTHAMCOTTA
            VILLAGE, KUNNATHOOR TALUK.
    3       BABUCHANDRAN PILLAI, S/O.RAMAKRISHAN PILLAI,
            VIJAYAMANDIRAM, MANAKKARA MURI, SASTHAMCOTTA
            VILLAGE, KUNNATHOOR TALUK.
    4       AMBIKA DEVI, D/O.BHAVANI AMMA,VIJAYA MANDIRAM,
            MANAKKARA MURI, SASTHAMCOTTA, VILLAGE, KUNNATHOOR
            TALUK.
    5       BHAVANI AMMA, D/O.MADHAVI AMMA,VIJAYA MANDIRAM,
            MANAKKARA MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR
            TALUK.
    6       VIJESH KUMAR, S/O.MADHUSOODANAN NAIR
            VADAKKEKKARA HOUSE, PANNIVIZHA MURI, ADOOR VILLAGE
            AND TALUK, PATHANAMTHITTA DISTRICT.
    7       MADHURI, D/O.VIJAYALAKSHMI AMMA
            VADAKKEKKARA HOUSE, PANNIVIZHA MURI, ADOOR VILLAGE
            AND TALUK, PATHANAMTHITTA DISTRICT.
    8       MADHUSOODANAN NAIR, S/O.KUNJUKRISHNA PILLAI,
                         RSA NO. 991 OF 2005

         VADAKKEKKARA HOUSE, PANNIVIZHA MURI, ADOOR
         VILLAGE AND TALUK, PATHANAMTHITTA DISTRICT.
    9    KUNJUKUTTY PILLAI MEENAKSHI PILLAI,
         D/O.VELU PILLAI, KIZHANGUMVILA VEEDU, MANNAKKARA
         MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR TALUK,
         KOLLAM DISTRICT.
   10    P.BALAKRISHNA PILLAI, S/O.VELU PILLAI
         KIZHANGUMVILA VEEDU, MANAKKARA MURI, SASTHAMCOTTA
         VILLAGE, KUNNATHOOR TALUK, KOLLAM DISTRICT.
   11    KUNJUKUTTY PILLAI VIJAYAMMA PILLAI,
         D/O.VELU PILLAI, KIZHANGUMVILA VEEDU, MANAKKARA
         MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR TALUK,
         KOLLAM DISTRICT.
   12    KUNJUKUTTY PILLAI SANTHAMMA PILLAI,
         D/O.VELU PILLAI, KIZHANGUMVILA VEEDU, MANAKKARA
         MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR TALUK,
         KOLLAM DISTRICT.
   13    KUNJUKUTTY PILLAI LEELABHAI PILLAI
         D/O.VELU PILLAI, KIZHANGUMVILA VEEDU, MANAKKARA
         MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR TALUK,
         KOLLAM DISTRICT.
         BY ADVS.
         SRI.S.V.BALAKRISHNA IYER SR.
         SRI.K.JAYAKUMAR
         SRI.P.B.KRISHNAN
         SRI.K.RAMAKUMAR SR.
         SRI.V.K.SREENATH

THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
12.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                      Sathish Ninan, J.
              ==============================
                   R.S.A No.991 of 2005
                ==========================
         Dated this the 12th day of January, 2023

                          JUDGMENT

Learned counsel reports 'no instructions'.

Regular Second Appeal is dismissed for non-prosecution.

Sd/-

Sathish Ninan, Judge vdv