Santhakumary vs Padmavathy
2023 Latest Caselaw 56 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                     RP NO. 636 OF 2021
 AGAINST THE JUDGMENT DATED 10.08.2021 IN   RSA 427/2021 OF
                    HIGH COURT OF KERALA
   AGAINST THE JUDGMENT AND DECREE DATED 26.05.2020 IN AS
              28/2018 OF SUB COURT, CHAVAKKAD
    JUDGMENT AND DECREE DATED 5.2.2013 IN OS 420/2008 OF
                  MUNSIFF COURT,CHAVAKKAD
REVIEW PETITIONER/APPELLANT IN R.S.A:

          SANTHAKUMARY,AGED 72 YEARS
          D/O. EDASSERY RAGHAVAN AND W/O. PANDARATHARAYIL
          UNNIKRISHNAN, VALAPPAD VILLAGE, KAZHIMBRAM DESOM,
          CHAVAKKAD TALUK, NOW RESIDING AT NELLEPPILLY
          VILLAGE, IRATTAKKULAM P.O., PIN-678622, ELAPPULLY
          VIA, PALAKKAD DISTRICT, REPRESENTED BY HER
          HUSBAND, POWER OF ATTORNEY HOLDER UNNIKRISHNAN,
          AGED 76 YEARS, S/O. KUTTAN, RESIDING AT
          PANDARATHARA, VALAPPAD VILLAGE, KAZHIMBRAM DESOM,
          CHAVAKKAD TALUK, NOW RESIDING AT NELLEPPILLY
          VILLAGE, IRATTAKKULAM P.O., PIN-678622.
          BY ADVS.
          P.SANJAY
          A.PARVATHI MENON
          BIJU MEENATTOOR
          PAUL VARGHESE (PALLATH)
          P.A.MOHAMMED ASLAM
          KIRAN NARAYANAN
          PRASOON SUNNY
          RAHUL RAJ P.


RESPONDENT/RESPONDENT IN R.S.A:

    1     PADMAVATHY,AGED 68 YEARS, W/O. PATHIYARATH
          GANGADHARAN, D/O. EDASSERY RAGAHVAN, VALAPPAD
          VILLAGE, KAZHIMBRAM DESOM, P.O. KARAYAMUTTAM,
          PIN-680567, CHAVAKKAD TALUK.
 ADDL.2    AJAYAKUMAR,AGED 59 YEARS
          S/O PADMAVATHY, VII/334, VALAPPAD PANCHAYATH,
                             -2-
         KAZHIMBRAM P.O, CHAVAKKAD, 680 568

         ADDITIONAL RESPONDENT NO.2 IS IMPLEADED AS PER
         ORDER DATED 25.10.2022 IN I.A 1/22 IN R.P 636/21
         IN RSA 427/21
         BY ADVS.
         P.BENNY THOMAS
         JAGADEESH K
         V.RENJU(K/2317/1999)


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
06.01.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                          Sathish Ninan, J.
                Review Petition No.636 of 2021 in
                       R.S.A No.427 of 2021
                   ==========================
             Dated this the 6th day of January, 2023

                              ORDER

The parties have settled the disputes through

mediation. They have entered into a memorandum of

agreement incorporating the terms of settlement.

In the light thereof, the judgment dated 10.08.2021

in R.S.A No.427 of 2021 is re-called. Review Petition

is allowed as above.

Sd/-

Sathish Ninan, Judge

vdv APPENDIX OF RP 636/2021

PETITIONER ANNEXURES Annexure 1 CERTIFIED COPY OF THE DOC. NO.1849/2013 DATED 02/09/2013 OF TRIPRAYAR SRO.