N.K.Sasidharan vs K.R.Ramakrishnan(Died)
2023 Latest Caselaw 543 Ker

RFA No.257/2004                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MRS. JUSTICE M.R.ANITHA
              Wednesday, the 11th day of January 2023 / 21st Pousha, 1944
                  IA.NO.2/2004(IA No.1660/2004) IN RFA NO. 257 OF 2004

                      OS 175/1995 OF SUB COURT , SULTHANBATHERY

   PETITIONERS/APPELLANTS/DEFENDANTS:

      1. N.K.SASIDHARAN, DIVISIONAL FOREST OFFICER, SOUTH WAYANAD DIVISION,
         WAYANAD DISTRICT, NOW WORKING AT TIMBER SALES DIVISION, CALICUT.
      2. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVT.OF KERALA,
         SECRETARIAT,, THIRUVANANTHAPURAM.

   RESPONDENT/RESPONDENT/PLAINTIFF:

      1. K.R.RAMAKRISHNAN(DIED), S/O.RAGHAVAN, AGRICULTURIST, RESIDING AT
         KARIPPAYIL HOUSE,, AMBALAVAYAL P.O., SULTHANBATHERY TALUK

     ADDL.R2.SUKUMARI,W/O K.R RAMAKRISHNAN,AGE 64 YEARS, KARIPPAYIL HOUSE,
        AMBALAVAYAL P.O, SULTHANBATHERY TALUK, WAYANAD DISTRICT, 673593.

         AND OTHERS



        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the decree and
   judgment of the Sub Court, Sulthanbathery dated 31.3.2003 in OS 175/1995,
   in the interest of justice pending disposal of the above appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof,and this Court's
   order dated 30/11/2022 and upon hearing the arguments of GOVERNMENT
   PLEADER, for the petitioners and of M/S.PHILIP MATHEW,K.R.JINAN and
   M.A.SHAJI, Advocates for the additional respondents 2 to 4, the court
   passed the following:


                                         ORDER

Interim order already granted is extended for one month.

Sd/- M.R.ANITHA, JUDGE

11-01-2023 /True Copy/ Assistant Registrar