C.C.Thomas vs Union Of India
2023 Latest Caselaw 534 Ker

W.P.(C) No. 6947 of 2020              1




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                      THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                            WP(C) NO. 6947 OF 2020
PETITIONERS:

      1        C.C.THOMAS,
               AGED 62 YEARS
               S/O. CHAKKAPPAN, CHAKKIATH HOUSE, MOONNAMPARAMBU,
               KOOKKANNUR, ALUVA TALUK, AAZHAKAM P.O., PIN-683577.
      2        SNEHA THOMAS,
               AGED 21 YEARS
               D/O. THOMAS, CHAKKIATH HOUSE, MOONNAMPARAMBU,
               KOOKKANNUR, ALUVA TALUK, AAZHAKAM P.O., PIN-683577.
               BY ADVS.
               V.RAJENDRAN (PERUMBAVOOR)
               SRI.GEORGE VARGHESE KIZHAKKAMBALAM
               SRI.N.RAJESH


RESPONDENTS:

      1        UNION OF INDIA,
               REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT
               SOCIAL JUSTICE AND EMPOWERMENT, MINISTRY OF SOCIAL
               JUSTICE AND EMPOWERMENT, SHASTRI BHAVAN, NEW DELHI-
               110001.
      2        STATE OF KERALA,
               REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
               GENERAL ADMINISTRATION DEPARTMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001.
      3        TAHSILDAR,
               ALUVA, TALUK OFFICE, ALUVA, ALUVA P.O., PIN-683101.
      4        VILLAGE OFFICER,
               VILLAGE OFFICER, MOOKKANNUR, ANGAMALY, MOOKKANNAUR
 W.P.(C) No. 6947 of 2020                      2

               P.O., PIN-683576.
      5        INSPECTOR OF POSTS,
               PARAVUR SUB DIVISION, NORTH PARAVUR-683513.
              BY ADVS.
              SRI.S.VAIDYANATHAN, CGC
              GOVERNMENT PLEADER


OTHER PRESENT:

               DSGI S.MANU; GP K.G.SAROJINI



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   11.01.2023,           THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No. 6947 of 2020              3




                                  V.G.ARUN J.
                       -------------------------------------
                          W.P.(C) No.6947 of 2020
                        ---------------------------------
                  Dated this the 11th day of January 2023

                                 JUDGMENT

Learned Counsel for the petitioners seeks permission to withdraw

the writ petition.

The writ petition is accordingly dismissed as withdrawn.

Sd/-

V.G.ARUN JUDGE dpk