Dhanush Sadasivan vs University Of Keala
2023 Latest Caselaw 516 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
    WEDNESDAY, THE 11TH DAY OF JANUARY 2023 / 21ST POUSHA, 1944
                       WP(C) NO. 35066 OF 2019
PETITIONERS:

    1     DHANUSH SADASIVAN
          AGED 23 YEARS
          S/O.SADASIVAN, THEKKEMATTACKAL, SOUTH GATE, VAIKOM,
          PIN-686141.

    2     ANOOP JOHNY,
          AGED 24 YEARS
          POOKKALAM HOUSE, S/O. P A JOHNY, MOOLANKAVU P O,
          SULTHAN BATHERY, WAYANAD, PIN-673592.

    3     RAHUL S NAIR
          AGED 24 YEARS
          S/O.P. SASIDHARAN NAIR, PUTHEN PURAYIL POONTHOPPU WARD,
          AVALOOKUNNU P O, ALAPPUZHA PIN-688006.

    4     FOWSIYAMOL K J
          AGED 22 YEARS
          KANNANKARA THARAYIL HOUSE, KATTAPPANA P.O, IDUKKI.

    5     AKHIL
          AGED 24 YEARS
          S/O. MOHANAN C.K,
          CHAKALLARA HOUSE, NEAR GOVT. U P SCHOOL PADAMUGAL,
          KAKKANAD P O, COCHIN-682030.

          BY ADVS.
          V.VISAL AJAYAN
          M.R.ABHILASH
          A.SREEPRIYA



RESPONDENTS:

    1     UNIVERSITY OF KEALA
          SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM,
          KERALA-695034.

    2     THE VICE CHANCELLOR,
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS, PALAYAM,
 WP(C) NO. 35066 OF 2019
                                  2

             THIRUVANANTHAPURAM, KERALA-695034.

     3       UNIVERSITY INSTITUTE OF MANAGEMENT,
             UNIVERSITY BUILDINGS VADAKKAL, KALARKODE P O,
             ALAPPUZHA-1, PIN-688003, REPRESENTED BY ITS
             DIRECTOR.

     4       THE CONTROLLER OF EXAMINATION
             UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
             PALAYAM, THIRUVANANTHAPURAM, KERALA-695034.

           BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF
           KERALA




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   11.01.2023,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 35066 OF 2019
                                  3




                SHOBA ANNAMMA EAPEN, J.

              ===================
                W.P.(C) No. 35066 OF 2019
              ===================
         Dated this the 11th day of January 2023


                         JUDGMENT

The learned Counsel for the petitioners submits that, the

matter has become infructuous. Submission is recorded.

Therefore, the writ petition is dismissed as infructuous.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

SAAP WP(C) NO. 35066 OF 2019

APPENDIX OF WP(C) 35066/2019

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE 1ST RESPONDENT DATED ON 13.05.2019.

EXHIBIT P2 TRUE COPY OF THE SCREEN SHOT OF THE UNIVERSITY WEBSITE.

EXHIBIT P3 THE TRUE COPY OF THE NOTIFICATION PUBLISHED BY THE 1ST RESPONDENT DATED ON 28.11.2019.

EXHIBIT P4 THE TRUE COPY OF THE RECEIPT OF FEE REMITTED WITH THE 1ST RESPONDENT DATED 13.11.2019

EXHIBIT P5 TRUE COPY OF THE SCREENSHOT OF THE UNIVERSITY WEBSITE.

EXHIBIT P6 THE TRUE COPY OF REPRESENTATION MADE WITH THE 2ND RESPONDENT.

//True Copy //PA to Judge