R.M.Parameswaran vs Jaseela.P
2023 Latest Caselaw 438 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                   THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        Wednesday, the 11th day of January 2023 / 21st Pousha, 1944
                             WA NO. 66 OF 2023

AGAINST COMMON JUDGMENT DATED 10.08.2022 IN WP(C) 17632/2021 OF THIS COURT

APPELLANTS/SPECIAL LEAVE PETITIONERS:

  1. R.M.PARAMESWARAN, MANAGER, MULAMANA VOCATIONAL AND HIGHER SECONDARY
     SCHOOL, ANAKUDY.P.O., VAMANAPURAM, THIRUVANANTHAPURAM-695 606.
  2. G.SURESH, MANAGER, KARAVARAM VOCATIONAL HIGHER SECONDARY SCHOOL,
     KALLAMBALAM, THIRUVANANTHAPURAM .- 695605.

BY ADV.SRI.KEERTHIVAS GIRI

RESPONDENTS/PETITIONER AND RESPONDENTS 1 TO 10:

  1. JASEELA P.,AGED 41 YEARS,W/O. ALI.K., KAREKKADAN HOUSE,
     THAMPANANGADI, VALLUVANANGAD SOUTH P.O., PANDIKKAD, MALAPPURAM
     DISTRICT - 676521.
  2. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
     DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001
  3. DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM, PIN -
     695 014.
  4. DISTRICT EDUCATIONAL OFFICER,DISTRICT EDUCATION OFFICE, UPHILL,
     MALAPPURAM, PIN - 676 505., PIN - 676505
  5. ASSISTANT EDUCATIONAL OFFICER ,MANJERI, UPHILL, MALAPPURAM, PIN-676
     505.
  6. ASSISTANT EDUCATIONAL OFFICER , WANDOOR, MALAPPURAM, PIN -679 328.
  7. THE MANAGER, R.M. HIGH SCHOOL, MELATTOOR, MALAPPURAM DISTRICT,
     PIN-679 328.
  8. THE MANAGER, E.M.E.A.H.S.S (UNDER SEETHI HAJI MEMORIAL TRUST,
     KONDOTTY), MALAPPURAM DISTRICT, PIN - 673638.
  9. THE MANAGER , M.S.P. HIGH SCHOOL, MALAPPURAM DISTRICT, PIN - 676505.
 10. THE MANAGER, I.O.H.S.S., EDAVANNA, MALAPPURAM DISTRICT, PIN -
     676541.
 11. THE DISTRICT EDUCATIONAL OFFICER, WANDOOR, MALAPPURAM DISTRICT, PIN
     - 679328.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the impugned judgment of the learned Single
Judge, pending disposal of the Writ Appeal.
     This Writ Appeal coming on for admission on 11/01/2023 upon perusing
the appeal memorandum, the court on the same day passed the following:

                                                                      P.T.O.
                          P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                         -----------------------------------------------
                              Writ Appeal No.66 of 2023
                         -----------------------------------------------
                     Dated this the 11th day of January, 2023


                                          ORDER

Admit.

Issue notice to the respondents.

List this matter on 23.01.2023 along with W.A.No.1445

of 2022 and connected cases.

The interim order dated 13.12.2022 passed in

W.A.No.1445 of 2022 and connected cases will apply to this case as

well.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

ds 11.01.2022

11-01-2023 /True Copy/ Assistant Registrar