Saharbanu.A @ Saharbanu vs Special Tahsildar (L.R)
2023 Latest Caselaw 263 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                       WP(C) NO. 139 OF 2023
PETITIONER:

          SAHARBANU.A @ SAHARBANU,
          AGED 59 YEARS
          W/O.MUHAMMAD, VAZHAKKACHIRA,
          CHUNDAKKAD, KAVASSERY-I VILLAGE
          ALATHUR, PALAKKAD, PIN - 678 543

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR (L.R),
          SPECIAL TAHSILDAR (L.R),
          OFFICE OF THE SPECIAL TAHSILDAR (L.R),
          MINI CIVIL STATION, OTTAPALAM,
          PATTAMBI, PALAKKAD, PIN - 679 104



          SMT. C. .S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 139 OF 2023
                                        2




                                 T.R.RAVI, J.
                       ----------------------------------------
                           WP(C) No.139 of 2023
                      -------------------------------------------
                Dated this the 06th day of January, 2023

                              JUDGMENT

The prayer made in the writ petition is for an early disposal

of S.M.No.1992/2022 pending before the respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the respondent to

take up S.M.No.1992/2022 and dispose of the same within 24

months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI sn JUDGE WP(C) NO. 139 OF 2023

APPENDIX OF WP(C) 139/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1992/2022 ISSUED BY THE RESPONDENT DATED 13.12.2022

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.4558 2668 1020 OF THE PETITIONER

RESPONDENTS'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE