T.V.Purushothaman vs State Of Kerala
2023 Latest Caselaw 253 Ker

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                           WP(C) NO. 6751 OF 2012
PETITIONER/S:

            T.V.PURUSHOTHAMAN
            AGED 71 YEARS
            S/O.T.A.VALAYUDHAN THOMALI PARAMBIL HOUSE,
            PUTHENVVALIKKARA, NORTH PARUR -68
            NOW R/A.VENNALA, KOCHI-682025
            BY ADVS.
            SRI.B.RAMACHANDRAN
            SMT.RINI RADHAKRISHNAN
            SMT.K.B.REKHA


RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY SECRETARY,
            MINISTRY OF PUBLIC WORKS DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695003.
     2      ROADS AND BRIDGES DEVELOPMENT CORPORATION
            GOVERNMENT OF KERALA, PALARIVATTOM,
            OPP. AYYAPPA TEMPLE, KOCHI-682 025.
     3      PUTHENVELIKKARA GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY
            PUTHENVELIKKARA, ERNAKULAM DISTRICT- 683594.
     4      VIVEKA CHANDRIKA SABHA
            A REGISTERED SOCIETY, PUTHENVELIKKARA-683594,
            REPRESENTED BY ITS SECRETARY K.P.BABU.
     5      K.N.MANOHANRAN
            KANNAMPARAMBIL, PUTHENVELIKKARA- 683594.PRESIDENT,
            VIVEKA CHANDRIKA SABHA, PUTHENVELIKKARA-683594.
            BY ADVS.
            GOVERNMENT PLEADER
            SRI.SHYSON P.MANGUZHA,SC,ROADS
            SRI.ASWIN GOPAKUMAR
            SRI.ANWIN GOPAKUMAR
            SMT.CHINCY GOPAKUMAR
            SRI.B.GOPAKUMAR

OTHER PRESENT:

            SRI.RENJITH T.R SR.PP



     THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6751 OF 2012
                               2



               P.V.KUNHIKRISHNAN, J.
             ===================
               WP(C) No. 6751 OF 2012
             ===================
        Dated this the 6th day of January 2023


                      JUDGMENT

The learned counsel for the petitioner submitted that,

the matter is infructuous. Therefore, this writ petition is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE SAAP