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Gladys Demseen Antony vs M/S Federal Bank Ltd
2023 Latest Caselaw 241 Ker

Citation : 2023 Latest Caselaw 241 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Gladys Demseen Antony vs M/S Federal Bank Ltd on 6 January, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                        RP NO. 1291 OF 2022
AGAINST THE JUDGMENT IN W.P.(C).No. 30765/2021 OF HIGH COURT OF
                                KERALA


REVIEW PETITIONER/PETITIONER IN W.P.(C)No.30765/2021:

            GLADYS DEMSEEN ANTONY
            AGED 55 YEARS
            W/O DEMSEEN ANTONEY, , THUPPAYATH,
            KAKKOTTUMOOLA, MAYYANAD P.O,
            KOLLAM , PIN - 691303

            BY ADV BIJITH S.KHAN


RESPONDENTS/RESPONDENTS IN W.P.(C)No.30765/2021:

    1       M/S FEDERAL BANK LTD
            FEDERAL TOWERS, MARKER ROAD, PERIYAR NAGAR,
            ALUVA-PIN - 683101,
            REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,

    2       THE AUTHORISED OFFICER, FERDERAL BANK LTD
            MAVELIKKARA DIVISION, PADINJARE THALAKKAL.,
            CHERIYAN CHEMBERES, PUTHIYAKAVU,
            MAVELIKKARA, ALAPUZHA, PIN - 690101

            BY ADV LEELAMMA ANTONY


     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No.1291/2022 IN W.P.(C).No. 30765 of 2021


                                     2




                    BECHU KURIAN THOMAS, J.
                 =====================
                       R.P.No.1291 of 2022
                                   IN
                    W.P.(C).No. 30765 of 2021
                 =====================
                Dated this the 6th day of January, 2023



                                 ORDER

The learned counsel for the petitioner seeks permission to

withdraw this review petition.

Permission granted. Accordingly, this review petition is

dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE jka/06.01.23

 
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