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M.C.Karunan vs Basheer.P.M
2023 Latest Caselaw 217 Ker

Citation : 2023 Latest Caselaw 217 Ker
Judgement Date : 6 January, 2023

Kerala High Court
M.C.Karunan vs Basheer.P.M on 6 January, 2023
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR.JUSTICE P.B.SURESH KUMAR
                            &
          THE HONOURABLE MRS.JUSTICE C.S. SUDHA
 FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                    RCREV. NO. 235 OF 2019
 AGAINST THE ORDER DATED 31/08/2015 IN RCP NO.36/2014 OF
                RENT CONTROL COURT, THALASSERY
 AGAINST THE JUDGMENT DATED 23/01/2019 IN RCA NO.174/2015
        OF RENT CONTROL APPELLATE AUTHORITY, THALASSERY
REVISION PETITIONER:

            M.C.KARUNAN,
            AGED 85 YEARS,
            S/O. GOPALAN, JAYA NIVAS, THIRUVANGAD AMSOM,
            DESOM, P.O.THIRUVANGAD, THALASSERY TALUK,
            KANNUR DISTRICT


           BY ADVS.
           B.KRISHNAN
           SRI.R.PARTHASARATHY


RESPONDENTS:

    1       BASHEER P.M.,
            AGED 63 YEARS,
            S/O. LATE P.M.ASIYA, SHARIKA, PARAL,
            KUTHUPARAMBA, KANNUR-670 643.
    2       P.M.NOUSHAD ALI,
            AGED 63 YEARS,
            S/O. LATE P.M.ASYA, MANNATH, PARAL,
            KUTHUPARAMBA, KANNUR-670 643.
    3       RASHEEDA P.M.,
            AGED 60 YEARS,
            D/O. LATE P.M.ASYA, RAJULAS, S.S.ROAD,
            CHIRAKKARA, THALASSERY-670 104.
    4       HASEENA.P.M.,
            AGED 58 YEARS,
            D/O. LATE P.M.ASYA, HUNAFA, PANOOR AMSOM, DESOM,
            P.O.PANOOR, PIN-670 692.
 R.C.Rev.No.235 of 2019
                               -2-

     5      KAIRUNNISA P.M.,
            AGED 57 YEARS,
            D/O. LATE P.M.ASYA, SHAHIDA MANZIL, CHIRAKKARA,
            THALASSERY, KANNUR-670 104.
     6      MAIMOONA JAYAFER,
            AGED 52 YEARS,
            D/O. LATE P.M.ASYA,SHAHIDA MANZIL, CHIRAKKARA,
            THALASSERY, KANNUR -670 104.
     7      FOUSIYA P.M.,
            AGED 51 YEARS,
            D/O. LATE P.M.ASYA,SHAHIDA MANZIL, CHIRAKKARA,
            THALASSERY, KANNUR -670 104
     8      HAFSATH .P.M.,
            AGED 49 YEARS
            D/O. LATE P.M.ASYA,SIHA,NETAJI ROAD,
            CHIRAKKARA, THALASSERY, KANNUR -670 104
     9      SHAMEENA EBRAHIM,
            AGED 58 YEARS
            D/O. LATE P.M.RAMLA,THASNNEEM, THIRUVANGAD
            AMSOM, DESOM, PIN-670 103
    10      ABDUL HAFEES P.M.,
            AGED 57 YEARS
            S/O. LATE P.M.RAMLA,THASNNEEM, THIRUVANGAD
            AMSOM, DESOM, PIN-670103
    11      P.M.ZAREENA ANSAAR,
            AGED 56 YEARS
            D/O. LATE P.M.RAMLA,THASNNEEM, THIRUVANGAD
            AMSOM, DESOM, PIN-670103
    12      MUHAMMED SALIM.P.M.,
            AGED 50 YEARS
            D/O. LATE P.M.RAMLA,THASNNEEM, THIRUVANGAD
            AMSOM, DESOM, PIN-670103
    13      NASREEN P.M.,
            AGED 49 YEARS
            D/O. LATE P.M.RAMALA,THASNNEEM, THIRUVANGAD
            AMSOM, DESOM, PIN-670103
 R.C.Rev.No.235 of 2019
                                     -3-

    14       P.M.JAVID,
             AGED 48 YEARS
             S/O. LATE P.M.RAMALA, THASNNEEM, THIRUVANGAD
             AMSOM, DESOM, PIN-670103
    15       THASNEEM P.M.,
             AGED 45 YEARS
             D/O. LATE P.M.RAMALA, THASNNEEM, THIRUVANGAD
             AMSOM, DESOM, PIN-670103


             BY ADV ASHWIN SATHYANATH (CAVEATOR)


      THIS    RENT       CONTROL   REVISION   HAVING    COME    UP    FOR
ADMISSION     ON   06.01.2023,      THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 R.C.Rev.No.235 of 2019
                                             -4-



                      P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                      -----------------------------------------------
                             R.C.Rev.No.235 of 2019
                      -----------------------------------------------
                    Dated this the 06th day of January, 2023


                                      ORDER

The petitioner is no more. The legal representatives of

the deceased petitioner have not come on record.

2. When this matter was taken up today, the learned

counsel for the petitioner reported no instructions.

In the circumstances, this revision petition is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

ak

 
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