Kerala High Court
Kerala Books And Publication ... vs Abhilash Kumar R on 6 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Friday, the 6th day of January 2023 / 16th Pousha, 1944
CM.APPL.NO.1/2023 IN WA NO. 24 OF 2023
(AGAINST JUDGMENT DATED 05.08.2022 IN WP(C) 11306/2015 OF THIS COURT)
PETITIONER/APPELLANT/1st RESPONDENT:
KERALA BOOKS AND PUBLICATION SOCIETY REPRESENTED BY ITS MANAGING
DIRECTOR, KAKKANAD, ERNAKULAM DISTRICT, PIN - 682030.
RESPONDENTS/RESPONDENTS/PETITIONERS 1 TO 16/RESPONDENTS 2 to 4:
1. ABHILASH KUMAR R, AGED 30 YEARS, HELPER, KERALA BOOKS AND
PUBLICATIONS SOCIETY, KAKKANADU,ERNAKULAM DISTRICT., PIN - 682030
2. AJITH P.B, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS
SOCIETY, KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
3. PAUL AJITH, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT, PIN - 682030
4. SANIL S, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT, PIN - 682030
5. VIJI M.V, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS
SOCIETY, KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
6. SABU K. VARGHESE, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
7. SMITHA K HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY, KAKKANADU,
ERNAKULAM DISTRICT. , PIN - 682030
8. DARVIN N., HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
9. RALSON C. JOY, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS
SOCIETY, KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
10. ANOOP C.R, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY, KAKKANADU,
ERNAKULAM DISTRICT. , PIN - 682030
11. VASANTHI M.C, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
12. K.V. HAREESH, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS
SOCIETY, KAKKANAD, ERNAKULAM DISTRICT., PIN - 682030
13. TINU K. THOMAS, ASSISTANT-IN-CHARGE, KERALA BOOKS AND PUBLICATIONS
SOCIETY, KAKKANADU, ERNAKULAM DISTRICT, PIN - 682030
14. SAGITHA M.G, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
15. SANDHYA P.R, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT. , PIN - 682030
16. K.R. MANIKUTTAN, HELPER, KERALA BOOKS AND PUBLICATIONS SOCIETY,
KAKKANADU, ERNAKULAM DISTRICT., PIN - 682030
17. SECRETARY HIGHER EDUCATION DEPARTMENT, REPRESENTED BY SECRETARY,
GOVERNMENT OF KERALA, THIRUVANANTHAPURAM, HOUSING BOARD BUILDING,
SHANTHI NAGAR, CHENKALCHOLA COLONY, THAMPANOOR, THIRUVANANTHAPURAM,
PIN - 695001
18. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, CHIEF
SECRETARY TO GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
19. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND
OFFICE, KERALA REGION, BHAVISHANIDHI BHAWAN, P.B. NO. 1016, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 96 days in filing the writ appeal.
This Application coming on for orders on 06.01.2023, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of SMT. LATHA ANAND, Advocate for the petitioner,
SRI. SHERRY J. THOMAS, Advocate for R1, SHRI N.N.SUGUNAPALAN (SR.),
Advocate for R19, the court passed the following:
A.K.JAYASANKARAN NAMBIAR
&
MOHAMMED NIAS C.P., JJ.
---------------------------
CM.Appl.No.1 of 2023
in
W.A. No.24 of 2023
------------------------------
Dated this the 6th day of January, 2023
ORDER
A.K.Jayasankaran Nambiar, J.
The above application is filed to condone the delay of 96 days in
filing the Writ Appeal.
Heard. Taking note of the averments in the affidavit filed in support
of the delay condonation application, the delay is condoned.
Sd/-
A.K.JAYASANKARAN NAMBIAR
JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE
mns
