Citation : 2023 Latest Caselaw 1683 Ker
Judgement Date : 27 January, 2023
WP(C) No.2315/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Friday, the 27th day of January 2023 / 7th Magha, 1944
WP(C) NO. 2315 OF 2023(L)
PETITIONER:
N.A.KUMARAN,AGED 75 YEARS,S/O LATE AYYAN , RESIDING AT NELLISSERI
HOUSE, AYINE, THOMASPURAM, MARADU P.O , ERNAKULAM-682304, PIN -
682304
RESPONDENTS:
1. COCHIN DEWASOM BOARD , REPRESENTED BY ITS SECRETARY DEWASOM HEAD
QUARTERS, SWARAJ ROUND WEST, THRISSUR---680 001, PIN - 680001
2. DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD COCHIN DEVASWOM BOARD,
DEWASOM HEAD QUARTERS, SWARAJ ROUND WEST TRICHUR - 680001, PIN -
680001
3. DEVASWOM OFFICER, COCHIN DEWASOM BOARD VYTILLA DEVASWOM OFFICE
VYTILLA JUNCTION , COCHIN DEVASWOM BOARD , ERNAKULAM - 682019, PIN -
682019
4. ASSISTANT COMMISSIONER (AUDIT) , COCHIN DEVASWOM BOARD VYTILLA
JUNCTION, VYTILLA DEVASWOM OFFICE, ERNAKULAM - 682019, PIN - 682019
5. ASSISTANT COMMISSIONER, VYTILLA JUNCTION , VYTILLA DEVASWOM OFFICE,
COCHIN DEVASWOM BOARD , ERNAKULAM - 682019
6. PRASOBH V.N , MEMBER , ADVISORY COMMITTEE , THIRU AYINI SHIVA TEMPLE
, THEKEDATH AYINU, THOMASPURAM, MARADU P.O, ERNAKULAM-682304
7. JAYESH KK, MEMBER ADVISORY COMMITTEE , THIRU AYINI SHIVA TEMPLE ,
KIZHIPALLIYIL, JAYANTHI ROAD , MARADU-682301
8. MANIKANDAN TN, MEMBER ADVISORY COMMITTEE , THIRU AYINI SHIVA TEMPLE
, AGED 35 YEARS THEKKEDATHU HOUSE, NEAR THIRU AYINI SHIVA TEMPLE,
MARADU-682301, PIN - 682301
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to to direct the 1st and 2nd respondents to remove Respondents 6
to 8 from the temple advisory committee during the re-auditing process by
the 4th respondent.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S. R.SANJITH & C.S.SINDHU KRISHNAH, Advocates for the petitioner and of
SRI.K.P.SUDHEER, STANDING COUNSEL for respondents 1 to 5 and SRI.ABHILASH
K.N and SUNIL NAIR PALAKKAT, Advocates for R6 to R8, the court passed the
following:
P.T.O.
WP(C) No.2315/2023 2/3
ANIL K. NARENDRAN & M.R.ANITHA, JJ.
------------------------------
W.P(C)No.2315 of 2023
-----------------------------------
Dated this the 27th day of January, 2023
ORDER
Anil K. Narendran, J.
Respondents 6 to 8 enter appearance through counsel and seek time
to file counter affidavit.
We notice that W.P(C)No.37689 of 2022 ended in dismissal by the
judgment dated 20.12.2022, even before the issuance of Ext.P8 order dated
05.01.2023 of the 2nd respondent Devaswom Commissioner, which is based
on a report dated 21.12.2022 of the 4 th respondent Assistant Devaswom
Commissioner.
The learned Standing Counsel and also the learned counsel for
respondents 6 to 8 to place on record counter affidavits of the said
respondents on 30.01.2023.
List on 31.01.2023.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
M.R. ANITHA, JUDGE bkn/-
27-01-2023 /True Copy/ Assistant Registrar
WP(C) No.2315/2023 3/3
APPENDIX OF WP(C) 2315/2023
Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE ORDER BEARING
NO.A5.7399/2022 DATED 05.01.2023 PASSED BY RESPONDENT NO.3
27-01-2023 /True Copy/ Assistant Registrar
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