Beena Tom vs Anantha Krishnan I.P.S
2023 Latest Caselaw 1667 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 27TH DAY OF JANUARY 2023 / 7TH MAGHA, 1944
                        CON.CASE(C) NO. 4 OF 2023
  AGAINST THE JUDGMENT WP(C) 12881/2017 OF HIGH COURT OF KERALA
PETITIONER/THIRD PARTY:

             BEENA TOM
             AGED 54 YEARS, W/O TOM JOSE,
             ALAPPAT, VELLAPPAD, PALA. P.O,
             KOTTAYAM, PIN - 686575

             BY ADVS.
             B.HARISH KUMAR
             ANJALY JOSEPH



RESPONDENTS/2ND 5TH RESPONDENTS IN WP(C):

    1        ANANTHA KRISHNAN I.P.S,
             THE EXCISE COMMISSIONER,
             THIRUVANANTHAPURAM, PIN - 695001

    2        YOGESH GUPTA I.P.S.
             THE CHAIRMAN & MANAGING DIRECTOR,
             KERALA STATE BEVERAGES CORPORATION,
             SHASTRA KRIPA OFFICE COMPLEX,
             SASTHAMANGALAM, THIRUVANANTHAPURAM-, PIN - 695001




             SRI S GOPINATHAN-SR GP




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 4 OF 2023
                                  2




                              JUDGMENT

The learned counsel for the petitioner

submits that the directions in the judgment

have been complied with.

In the afore circumstances, I close this

contempt case without any further orders.

Sd/-

DEVAN RAMACHANDRAN

JUDGE SAS CON.CASE(C) NO. 4 OF 2023

APPENDIX OF CON.CASE(C) 4/2023

PETITIONER'S ANNEXURES

Annexure1 A TRUE COPY OF THE RELEVANT PHOTOGRAPHS TAKEN OF THE BEVCO LIQUOR OUTLET AND THE WASTE DISPOSED OF IN THE ALLEY AND CANAL

Annexure2 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP.(C) NO.28835/2017 DATED 24/10/17

Annexure3 A TRUE COPY OF THE REPRESENTATION BEFORE THE DISTRICT COLLECTOR, KOTTAYAM DATED 18/06/2022

Annexure4 A TRUE COPY OF THE COMPLAINT DATED 23/06/2022 SUBMITTED TO THE KERALA POLLUTION CONTROL BOARD, KOTTAYAM

Annexure5 A TRUE COPY OF THE REPLY DATED 12/07/2022 OF THE KERALA STATE POLLUTION CONTROL BOARD

Annexure6 A TRUE COPY OF THE REPRESENTATION BEFORE THE 1ST RESPONDENT DATED 30/06/2022

Annexure7 A TRUE COPY OF THE REPLY ISSUED BY THE MANAGER, KSBC DATED 29/07/2022

Annexure8 A TRUE COPY OF WP(C) NO.24764/2022 JUDGMENT DATED 02/08/2022 PASSED BY THIS HON'BLE COURT

Annexure9 A TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 29/10/2022

Annexure10 A CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 05/07/2017 IN W.P.(C) NO. 12881/2017