Mani @ Appukuttan vs Unnikrishnan
2023 Latest Caselaw 1611 Ker

RSA No.919/2020                                         1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 PRESENT
                                THE HONOURABLE MRS.JUSTICE M.R.ANITHA
                          Friday, the 20th day of January 2023 /30th Pousha, 1944
                                   IA.NO.1/2020 IN RSA NO. 919 OF 2020

                         AS 43/2017 OF III ADDITIONAL DISTRICT COURT, PALAKKAD

                            OS.873/2010 OF THE ADDL.SUB COURT,PALAKKAD.

   PETITIONERS/APPELLANTS:

          1.MANI @ APPUKUTTAN, AGED 71 YEARS, S/O. ITTANTA THARAKAN, KULAVALLI VEEDU,
          KONGAD, MAMPUZHA, PARASSERY AMSOM, AZHIYANNUR, PALAKKAD-678 631
          And others

   RESPONDENT/RESPONDENT:

          UNNIKRISHNAN, AGED 48 YEARS, S/O. ITTANTA THARAKAN, KULAVALLI VEEDU, KONGAD,
          MAMPUZHA, PARASSERY AMSOM, PALAKKAD-678 631

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay all the proceedings pursuant to against the judgment and decree dated
   14.08.2020 on the file of the Court of the District Judge,Palakkad in AS.No.43 of 2017 and judgment
   and decree dated 30.11.2016 on the file of the Court of the Subordinate Judge (Addl), Palakkad in
   OS.No.873 of 2010 pending disposal of this Appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 21.12.2022 and upon hearing the arguments of
   SRI.U.BALAGANGADHARAN,SRI.S.M.UNNIKRISHNAN, Advocates for the petitioners and of
   SRI.M.JAYAKRISHNAN, Advocate for the respondent, the court passed the following:
                                                     ORDER

Interim order is extended by six months.

Sd/-

M.R.ANITHA,

JUDGE

20-01-2023 /True Copy/ Assistant Registrar