Citation : 2023 Latest Caselaw 1605 Ker
Judgement Date : 20 January, 2023
OP(CRL.) NO. 3 OF 2023 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
OP(CRL.) NO. 3 OF 2023
CRIME NO.1399/2018 OF Chirayinkeezhu Police Station,
Thiruvananthapuram
CC 793/2019 OF JUDICIAL MAGISTRATE OF FIRST CLASS, ATTINGAL
(TEMPORARY)
PETITIONER/ACCUSED:
SHIJEESH DAS M @ SHIJIN DAS
AGED 30 YEARS
S/O MAHESH KUMAR,
PUTHUVEED, CHIRAYINKEEZH,
SHARKARA VILLAGE, THIRUVANANTHAPURAM DISTRICT,
PIN - 695304
BY ADV LATHEESH SEBASTIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATION HOUSE OFFICER
CHIRAYINKEEZHU POLICE STATION,
THIRUVANANTHAPURAM, PIN - 695304
BY SMT.T.V.NEEMA-SR.PUBLIC PROSECUTOR
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(CRL.) NO. 3 OF 2023 2
JUDGMENT
This Original Petition has been filed seeking expeditious
disposal of C.C.No.793/2019 on the file of the Judicial First Class
Magistrate Court (Temporary), Attingal.
2. I have called for a report from the learned Magistrate
who reported that the matter could be disposed of within a
period of six months.
Hence, this Original Petition (Crl) is disposed of with a
direction to the learned Magistrate to dispose of C.C.No.793/2019
within a period of six months from the date of receipt of a copy
of this judgment.
Sd/-
DR. KAUSER EDAPPAGATH JUDGE ab
APPENDIX OF OP(CRL.) 3/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FINAL REPORT IN CRIME NO. 1399/2018 OF CHIRAYINKEEZHU POLICE STATION
RESPONDENTS EXHIBITS :NIL
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