Shijeesh Das M @ Shijin Das vs State Of Kerala
2023 Latest Caselaw 1600 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                      OP(CRL.) NO. 2 OF 2023
        CRIME NO.72/2018 OF Chirayinkeezhu Police Station,
                        Thiruvananthapuram
CC 1277/2018 OF JUDICIAL MAGISTRATE OF FIRST CLASS, ATTINGAL
                             (TEMPORARY)
PETITIONER/1ST ACCUSED:

            SHIJEESH DAS M @ SHIJIN DAS, AGED 30 YEARS
            S/O MAHESH KUMAR,PUTHUVEED, CHIRAYINKEEZH,
            SHARKARA VILLAGE,THIRUVANANTHAPURAM DISTRICT -,
            PIN - 695304

            BY ADV LATHEESH SEBASTIAN


RESPONDENTS/STATE & COMPLAINANT:

    1       STATE OF KERALA, REPRESENTED BY GOVERNMENT
            PLEADER,HIGH COURT OF KERALA, PIN - 682031

    2       STATION HOUSE OFFICER
            CHIRAYINKEEZHU POLICE STATION, THIRUVANANTHAPURAM,
            PIN - 695304

            BY SRI. P.G. MANU, SR. PP


     THIS    OP (CRIMINAL)    HAVING COME       UP FOR    ADMISSION ON
20.01.2023,    THE   COURT   ON   THE    SAME    DAY     DELIVERED   THE
FOLLOWING:
 O.P.(Crl) No.2/2023

                                 -:2:-




                           JUDGMENT

Dated this the 20th day of January, 2023

This original petition has been filed for expeditious disposal

of C.C.No.1277/2018 on the file of the Temporary Judicial

Magistrate of First Class, Attingal.

I have called for a report from the learned Magistrate, who

reported that the case could be disposed of within a period of six

months. Accordingly, this original petition is disposed of with a

direction to the learned Magistrate to dispose of

C.C.No.1277/2018 within a period of six months from the date of

receipt of a copy of this judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp O.P.(Crl) No.2/2023

APPENDIX OF OP(CRL.) 2/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE FIR IN CRIME NO.

72/2018 OF CHIRAYINKEEZHU POLICE STATION

Exhibit P2 TRUE COPY OF THE FINAL REPORT IN CRIME NO. 72/2018 OF CHIRAYINKEEZHU POLICE STATION