Abishlal .P vs The Authorized Officer
2023 Latest Caselaw 1589 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                         WP(C) NO. 682 OF 2023
PETITIONER/S:

          ABISHLAL .P,
          AGED 47 YEARS
          S/O PEETHAMBARAN , 3/33 ,PERUNTHURUTHY ROAD
          ELATHUR PO , KOZHICODE, PIN - 673303
          BY ADV M.R.SASITH


RESPONDENT/S:

          THE AUTHORIZED OFFICER,
          UNION BANK OF INDIA , CALICUT BRANCH
          1ST FLOOR , PARCO COMPLEX ,KALLAI ROAD
          KOZHICODE, PIN - 673303


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 682 OF 2023               2



                                  JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioner submits that the

matter is not pressed. Accordingly, the writ petition is

dismissed as not pressed.

Sd/-

GOPINATH P.

JUDGE ajt

APPENDIX OF WP(C) 682/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SALE NOTICE ISSUED BY THE AUTHORISED OFFICER DATED 29/11/2022